Conventions and Treaties on various subjects of national and international importance have been provided to help with your Moot Preparation,Model United Nations and Legal Research. Download, Share and Print to use.
CONVENTIONS ON COMMERCIAL ARBITRATION
CONVENTIONS ON COMMODITIES
CONVENTIONS ON DECLARATION OF DEATH OF MISSING PERSONS
CONVENTIONS ON DISARMAMENTS
CONVENTIONS ON ECONOMIC STATISTICS
CONVENTIONS ON EDUCATIONAL AND CULTURAL MATTERS
CONVENTIONS ON ENVIRONMENT
CONVENTIONS ON FISCAL MATTERS
CONVENTIONS ON FREEDOM OF INFORMATION
CONVENTIONS ON HEALTH
CONVENTIONS ON HUMAN RIGHTS
CONVENTIONS ON HUMAN TRAFFICKING
CONVENTIONS ON INTELLECTUAL PROPERTY LAWS
CONVENTIONS ON INTERNATIONAL TRADE AND DEVELOPMENT
CONVENTIONS ON LAW OF TREATIES
CONVENTIONS ON LAW OF SEAS
CONVENTIONS ON MAINTENANCE OBLIGATION
CONVENTIONS ON MISCELLANEOUS
CONVENTIONS ON NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES
CONVENTIONS ON NAVIGATION
CONVENTIONS ON OBSCENE PUBLICATIONS
CONVENTIONS ON OUTER SPACE
CONVENTIONS ON PACIFIC SETTLEMENT OF INTERNATIONAL DISPUTES
CONVENTIONS ON PENAL MATTERS
CONVENTIONS ON PRIVILEGES AND IMMUNITIES, DIPLOMATIC AND CONSULAR RELATIONS
CONVENTIONS ON REFUGEES AND STATELESS PERSONS
CONVENTIONS ON STATUS OF WOMEN
CONVENTIONS ON TELECOMMUNICATIONS
CONVENTIONS ON TRANSPORT AND COMMUNICATIONS
BILATERAL AND MULTILATERAL TREATIES
CHARTER OF THE UNITED NATIONS AND STATUTE OF THE INTERNATIONAL COURT OF JUSTICE
MULTILATERAL TREATIES SIGNED BY LEAGUE OF NATIONS
OLYMPIC CHARTER
