CONVENTIONS ON LAW OF THE SEA
Sl. No. |
NAME |
PLACE |
DATE |
1 |
Geneva |
29-04-1958 |
|
2 |
Geneva |
29-04-1958 |
|
3 |
Convention on Fishing and Conservation of the Living Resources of the High Seas |
Geneva |
29-04-1958 |
4 |
Geneva |
29-04-1958 |
|
5 |
Optional Protocol of Signature Concerning the Compulsory Settlement of Disputes |
Geneva |
29-04-1958 |
6 |
Montego Bay |
10-12-1982 |
|
6a |
New York |
28-07-1994 |
|
7 |
New York |
04-08-1995 |
|
8 |
Agreement on the Privileges and Immunities of the International Tribunal for the Law of the Sea |
New York |
23-05-1997 |
9 |
Protocol on the Privileges and Immunities of the International Seabed Authority |
Kingston |
27-03-1998 |