BILATERAL AND MULTILATERAL TREATIES

Sr. No.

TITLE

1

Agreement Concerning Educational Co-operation

2

Agreement on Aerial Photo-Interpretation Institute in India

3

Agreement on Exchange of Information Material

4

Agreement on Financial Issues

5

Agreement on Research Programme in Nuclear Science

6

Agreement on Resumption of Rail Traffic

7

Agreement on Transfer of Minicoy Lighthouse

8

Agreement Regarding Exchange of Scientists

9

Agreement Regarding Institute of Russian Studies

10

Agreement Regarding Shipping Cooperation

11

Agreement Relating to construction of Bokaro Steel Plant

12

Agreement on Co-operation In The Field Of Planning

13

Agreement on Establishment of Telephone Exchanges in Nepal

14

Agreement on Supply Of Iodised Salt To Nepal

15

Agreement on Withdrawal of Troops

16

International Convention Against Doping in Sports

17

International Convention for the Protection of Performers, Producers of Phonograms and Broadcasting Organizations (Rome Convention), 1961

18

Nairobi Treaty on the Protection of the Olympic Symbol

19

Simla Agreement

20

Treaties on Administration

21

Treaties on Agricultural Practices

22

Treaties on Cultural Relations

23

Treaties on Diplomatic Relations

24

Treaties on Double Taxation

25

Treaties on Economic and Technical Development

26

Treaty on Functioning of European Union

27

Treaties on IPR

28

Treaties on Passport and Visa

29

Treaties on Pension Plan

30

Treaties on Postal Exchange

31

Treaties on Radio and Telecommunications

32

Treaties on Science and Technology

33

Treaties on Settlement of Claims

34

Treaties on Trade

35

Treaties on Transport Services

36

Treaties on Use Of Nuclear Energy

37

Treaties on Atomic Energy

38

Treaties on Establishing Industry

39

Treaties on Fisheries

40

Treaties on Indus Water

41

Treaties on Oil

42

Treaties on Scientific, Economic and Technical Cooperation

43

Treaties Related To Air Services