TREATIES ON DOUBLE TAXATION

Sr. No.

NAME

PLACE

DATE

1

Agreement Between The Governments of India and Denmark For The Avoidance of Double Taxation of Income

Copenhagen

16-09-1959

2

Agreement Between The Government of India and The Government of The Republic of Finland For Avoidance of Double Taxation of Income

New Delhi

23-07-1961

3

Agreement Between The Government of India and The Government of The French Republic For The Avoidance of Double Taxation In Respect of Taxes On Income

Paris

26-03-1969

4

Agreement Between The Government of India and The Government of The Federal Republic of Germany For Avoidance of Double Taxation of Income

New Delhi

18-03-1959

5

Agreement Between The Government of India and The Government of Greece For The Avoidance of Double Taxation of Income

New Delhi

11-02-1965

6

Agreement Between The Government of India and The Government of Japan For The Avoidance of Double Taxation In Respect of Taxes On Income

New Delhi

05-01-1960

7

Agreement Between The Government of India and The Government of The Republic of Lebanon For The Avoidance of Double Taxation of Income of Enterprises Operating Aircraft

Beirut

22-02-1968

8

Agreement Between The Government of India andthe Government of United Kingdom For The Avoidance of Double Taxation and The Prevention of Fiscal Evasion With Respect To Duties On The Estates of Deceased Persons

New Delhi

03-04-1956

9

Agreement Between The Government of India and The Government of Ceylon For Relief From Or The Avoidance of Double Taxation of Income

Colombo

10-09-1956

10

Agreement Between The Government of India and The Government of Norway For The Avoidance of Double Taxation of Income

New Delhi

20-07-1959

11

Agreement Between The Government of India and The Government of Socialist Republic of Romania For The Avoidance of Double Taxation of Income of Enterprises Operating Aircraft and Ship In International Traffic

New Delhi

25-09-1968

12

Agreement Between The Government of India and The Royal Government of Sweden For The Avoidance of Double Taxation of Income

Stockholm

30-07-1958