Conventions on Human Rights

CONVENTIONS ON HUMAN RIGHTS

Sl. No.	NAME	PLACE	DATE
1	Convention on the Prevention and Punishment of the Crime of Genocide	Paris	09-12-1948
2	International Convention on the Elimination of All Forms of Racial Discrimination	New York	07-03-1966
2a	Amendment to Article 8 of the International Convention on the Elimination of All Forms of Racial Discrimination	New York	15-01-1992
3	International Covenant on Economic, Social and Cultural Rights	New York	16-12-1966
3a	Optional Protocol to the International Covenant on Economic, Social and Cultural Rights	New York	10-12-2008
4	International Covenant on Civil and Political Rights	New York	16-12-1966
5	Optional Protocol to the International Covenant on Civil and Political Rights	New York	16-12-1966
6	Convention on the Non-Applicability of Statutory Limitations to War Crimes and Crimes Against Humanity	New York	26-11-1968
7	International Convention on the Suppression and Punishment of the Crime of Apartheid	New York	30-11-1973
8	Convention on the Elimination of All Forms of Discrimination Against Women	New York	18-12-1979
8a	Amendment to Article 20, Paragraph 1 of the Convention on the Elimination of All Forms of Discrimination Against Women	New York	22-12-1995
8b	Optional Protocol to the Convention on the Elimination of All Forms of Discrimination Against Women	New York	06-10-1999
9	Convention Against Torture and Other Cruel, Inhuman or Degrading Treatment or Punishment	New York	10-12-1984
9a	Amendments to Articles 17 (7) and 18 (5) of the Convention Against Torture and Other Cruel, Inhuman or Degrading Treatment or Punishment	New York	08-09-1992
9b	Optional Protocol to the Convention Against Torture and Other Cruel, Inhuman or Degrading Treatment or Punishment	New York	18-12-2002
10	International Convention Against Apartheid in Sports	New York	10-12-1985
11	Convention on the Rights of the Child	New York	20-11-1989
11a	Amendment to Article 43 (2) of the Convention on the Rights of the Child	New York	12-12-1995
11b	Optional Protocol to the Convention on the Rights of the Child on the Involvement of Children in Armed Conflict	New York	25-05-2000
11c	Optional Protocol to the Convention on the Rights of the Child on the Sale of children, Child Prostitution and Child Pornography	New York	25-05-2000
11d	Optional Protocol to the Convention on the Rights of the Child on a Communications Procedure	New York	19-12-2011
12	Second Optional Protocol to the International Covenant on Civil and Political Rights, Aiming at the Abolition of the Death Penalty	New York	15-12-1989
13	International Convention on the Protection of the Rights of All Migrant Workers and Members of their Families	New York	18-12-1990
14	Agreement Establishing the Fund for the Development of the Indigenous Peoples of Latin America and the Caribbean	Madrid	24-07-1992
15	Convention on the Rights of Persons with Disabilities	New York	13-12-2006
15a	Optional Protocol to the Convention on the Rights of Persons with Disabilities	New York	13-12-2006
16	International Convention for the Protection of All Persons from Enforced Disappearance	New York	20-12-2006