Sl. No. |
NAME |
PLACE |
DATE |
1 |
Convention
on Long-range Transboundary Air Pollution |
Geneva |
13-11-1979 |
1a |
Protocol
to the 1979 Convention on Long-range Transboundary Air Pollution on
Long-term Financing of the Co-operative Programme for Monitoring and
Evaluation of the Long-range Transmission of Air Pollutants in Europe EMEP) |
Geneva |
28-09-1984 |
1b |
Protocol
to the 1979 Convention on Long-Range Transboundary Air Pollution on the
Reduction of Sulphur Emissions or their Transboundary Fluxes by at least
30 per cent |
Helsinki |
08-07-1985 |
1c |
Protocol
to the 1979 Convention on Long-Range Transboundary Air Pollution
Concerning the Control of Emissions of Nitrogen Oxides or their
Transboundary Fluxes |
Sofia |
31-10-1988 |
1d |
Protocol
to the 1979 Convention on Long-Range Transboundary Air Pollution
Concerning the Control of Emissions of Volatile Organic Compounds or their
Transboundary Fluxes |
Geneva |
18-11-1991 |
1e |
Protocol
to the 1979 Convention on Long-Range Transboundary Air Pollution on
Further Reduction of Sulphur Emissions |
Oslo |
14-06-1994 |
1f |
Protocol
to the 1979 Convention on Long-Range Transboundary Air Pollution on Heavy
Metals |
Aarhus |
24-06-1998 |
1g |
Protocol
to the 1979 Convention on Long-Range Transboundary Air Pollution on
Persistent Organic Pollutants |
Aarhus |
24-06-1998 |
1h |
Protocol
to the 1979 Convention on Long-Range Transboundary Air Pollution to Abate
Acidification, Eutrophication and Ground-Level Ozone |
Gothenburg
(Sweden) |
30-11-1999 |
1i |
Amendments
to the Text and to Annexes I, II, III, IV, VI and VIII to the 1998
Protocol on Persistent Organic Pollutants |
Geneva |
18-12-2009 |
1j |
Amendments
to Annexes I and II to the 1998 Protocol on Persistent Organic Pollutants |
Geneva |
18-12-2009 |
1k |
Amendment
of the Text and Annexes II to IX to the Protocol to the 1979 Convention on
Longrange Transboundary Air Pollution to Abate Acidification,
Eutrophication and Ground-level Ozone and the Addition of New Annexes X
and XI |
Geneva |
04-05-2012 |
1l |
Amendments
to the Text of and Annexes other than III and VII to the 1998 Protocol on
Heavy Metals |
Geneva |
13-12-2012 |
2 |
Vienna
Convention for the Protection of the Ozone Layer |
Vienna |
22-03-1985 |
2a |
Montreal
Protocol on Substances that Deplete the Ozone Layer |
Montreal |
16-09-1987 |
2b |
Amendment
to the Montreal Protocol on Substances that Deplete the Ozone Layer |
London |
29-06-1990 |
2c |
Amendment
to the Montreal Protocol on Substances that Deplete the Ozone Layer |
Copenhagen |
25-11-1992 |
2d |
Amendment
to the Montreal Protocol on Substances that Deplete the Ozone Layer |
Montreal |
17-09-1997 |
2e |
Amendment
to the Montreal Protocol on Substances that Deplete the Ozone Layer |
Beijing |
03-12-1999 |
3 |
Basel
Convention on the Control of Transboundary Movements of Hazardous Wastes
and their Disposal |
Basel |
22-03-1989 |
3a |
Amendment
to the Basel Convention on the Control of Transboundary Movements of
Hazardous Wastes and their Disposal |
Geneva |
22-09-1995 |
3b |
Basel
Protocol on Liability and Compensation for Damage Resulting from
Transboundary Movements of Hazardous Wastes and their Disposal |
Basel |
10-12-1999 |
4 |
Convention
on Environmental Impact Assessment in a Transboundary Context. Espoo |
Finland |
25-02-1991 |
4a |
Amendment
to the Convention on Environmental Impact Assessment in a Transboundary
Context |
Sofia |
27-02-2001 |
4b |
Protocol
on Strategic Environmental Assessment to the Convention on Environmental
Impact Assessment in a Transboundary Context |
Kiev |
21-05-2003 |
4c |
Amendment
to the Convention on Environmental Impact Assessment in a Transboundary
Context |
Cavtat |
04-06-2004 |
5 |
Convention
on the Protection and Use of Transboundary Watercourses and International
Lakes |
Helsinki |
17-03-1992 |
5a |
Protocol
on Water and Health to the 1992 Convention on the Protection and Use of
Transboundary Watercourses and International Lakes |
London |
17-06-1999 |
5b |
Amendments
to Articles 25 and 26 of the Convention on the Protection and Use of
Transboundary Watercourses and International Lakes |
Madrid |
28-11-2003 |
6 |
Convention
on the Transboundary Effects of Industrial Accidents |
Helsinki |
17-03-1992 |
7 |
United
Nations Framework Convention on Climate Change |
New
York |
09-05-1992 |
7a |
Kyoto
Protocol to the United Nations Framework Convention on Climate Change |
Kyoto |
11-12-1997 |
7b |
Amendment
to Annex B of the Kyoto Protocol to the United Nations Framework
Convention on Climate Change |
Nairobi |
17-11-2006 |
7c |
Doha
Amendment to the Kyoto Protocol |
Doha |
08-12-2012 |
7d |
Paris
Agreement |
Paris |
12-12-2015 |
8 |
Convention
on Biological Diversity |
Rio
de Janeiro |
05-06-1992 |
8a |
Cartagena
Protocol on Biosafety to the Convention on Biological Diversity |
Montreal |
29-01-2000 |
8b |
Nagoya
Protocol on Access to Genetic Resources and the Fair and Equitable Sharing
of Benefits Arising from their Utilization to the Convention on Biological
Diversity |
Nagoya |
29-10-2010 |
8c |
Nagoya
- Kuala Lumpur Supplementary Protocol on Liability and Redress to the
Cartagena Protocol on Biosafety |
Nagoya |
15-10-2010 |
9 |
Agreement
on the Conservation of Small Cetaceans of the Baltic, North East Atlantic,
Irish and North Seas |
New
York |
17-03-1992 |
9a |
Agreement on the Conservation of Small Cetaceans of the Baltic and North Seas |
New
York |
17-03-1992 |
10 |
United
Nations Convention to Combat Desertification in those Countries
Experiencing Serious Drought and/or Desertification, Particularly in
Africa |
Paris |
14-10-1994 |
11 |
Lusaka
Agreement on Co-operative Enforcement Operations Directed at Illegal Trade
in Wild Fauna and Flora |
Lusaka |
08-09-1994 |
12 |
Convention
on the Law of the Non-Navigational Uses of International Water-courses |
New
York |
21-05-1997 |
13 |
Convention
on Access to Information, Public Participation in Decision-Making and
Access to Justice in Environmental Matters |
Aarhus,
Denmark |
25-06-1998 |
13a |
Protocol
on Pollutant Release and Transfer Registers |
Kiev |
21-05-2003 |
13b |
Amendment
to the Convention on Access to Information, Public Participation in
Decision- Making and Access to Justice in Environmental Matters |
Almaty |
27-05-2005 |
14 |
Rotterdam
Convention on the Prior Informed Consent Procedure for Certain Hazardous
Chemicals and Pesticides in International Trade |
Rotterdam |
10-09-1998 |
15 |
Stockholm
Convention on Persistent Organic Pollutants |
Stockholm |
22-05-2001 |
16
|
Protocol
on Civil Liability and Compensation for Damage Caused by the Transboundary
Effects of Industrial Accidents on Transboundary Waters to the 1992
Convention on the Protection and Use of Transboundary Watercourses and
International Lakes and to the 1
|
Kiev
|
21-05-2003
|
17 |
Minamata Convention on Mercury |
Kumamoto |
10-10-2013 |