Sl. No.

NAME

PLACE

DATE

1

Convention on the International Maritime Organization

Geneva

06-03-1948

1a

Amendments to articles 17 and 18 of the Convention on the International Maritime Organization

London

15-09-1964

1b

Amendment to Article 28 of the Convention on the International Maritime Organization

London

28-09-1965

1c

Amendments to Articles 10, 16, 17, 18, 20, 28, 31 and 32 of the Convention on the International Maritime Organization

London

17-10-1974

1d

Amendments to the Title and Substantive Provisions of the Convention on the International Maritime Organization

London

14-11-1975; 09-11-1977

1e

Amendments to the Convention on the International Maritime Organization Relating to the Institutionalization of the Committee on Technical Co-operation in the Convention

London

17-11-1977

1f

Amendments to Articles 17, 18, 20 and 51 of the Convention on the International Maritime Organization

London

15-11-1979

1g

Amendments to the Convention on the International Maritime Organization (Institutionalization of the Facilitation Committee)

London

07-11-1991

1h

Amendments to the Convention on the International Maritime Organization

London

04-11-1993

2

Convention Regarding the Measurement and Registration of Vessels Employed in Inland Navigation

Bangkok

22-06-1956

3

Convention Relating to the Unification of Certain Rules Concerning Collisions in Inland Navigation

Geneva

15-03-1960

4

Convention on the Registration of Inland Navigation Vessels

Geneva

25-01-1965

5

Convention on the Measurement of Inland Navigation Vessels

Geneva

15-02-1966

6

Convention on a Code of Conduct for Liner Conferences

Geneva

06-04-1974

7

United Nations Convention on Conditions for Registration of Ships

Geneva

07-02-1986

8

International Convention on Arrest of Ships, 1999

Geneva

12-03-1999