Convention on Privileges and Immunities, Diplomatic and Consular Relations

CONVENTION ON PRIVILEGES AND IMMUNITIES, DIPLOMATIC AND CONSULAR RELATIONS

Sl. No.	NAME	PLACE	DATE
1	Convention on the Privileges and Immunities of the United Nations	New York	13-02-1946
2	Convention on the Privileges and Immunities of the Specialized Agencies	New York	21-11-1947
3	Vienna Convention on Diplomatic Relations	Vienna	18-04-1961
4	Optional Protocol to the Vienna Convention on Diplomatic Relations Concerning Acquisition of Nationality	Vienna	18-04-1961
5	Optional Protocol to the Vienna Convention on Diplomatic Relations Concerning the Compulsory Settlement of Disputes	Vienna	18-04-1961
6	Vienna Convention on Consular Relations	Vienna	24-04-1963
7	Optional Protocol to the Vienna Convention on Consular Relations Concerning Acquisition of Nationality	Vienna	24-04-1963
8	Optional Protocol to the Vienna Convention on Consular Relations Concerning the Compulsory Settlement of Disputes	Vienna	24-04-1963
9	Optional Protocol to the Convention on Special Missions Concerning the Compulsory Settlement of Disputes	New York	08-12-1969
10	Convention on Special Missions	New York	08-12-1969
11	Vienna Convention on the Representation of States in their Relations with International Organizations of a Universal Character	Vienna	14-03-1975
12	Vienna Convention on Succession of States in Respect of State Property, Archives and Debts	Vienna	08-04-1983
13	United Nations Convention on Jurisdictional Immunities of States and Their Property	New York	02-12-2004