CONVENTIONS ON INTELLECTUAL PROPERTY LAWS
| Sl. No. | NAME | PLACE | DATE | 
| 1 | Agreement On Trade-Related Aspects Of Intellectual Property Rights | 
 | 
 | 
| 2 | Paris | 20-03-1883 | |
| 3 | Berne Convention For The Protection Of Literary And Artistic Works | 
 | 09-09-1886 | 
| 4 | Rome | 1961 | |
| 5 | Treaty On Intellectual Property In Respect Of Integrated Circuits | Washington | 
 | 
| 6 | Understanding On Rules And Procedures Governing The Settlement Of Disputes | 
 | 
 | 
| 7 | Madrid Agreement Concerning The International Registration Of Marks | 
 | 28-09-79 | 
| 8 | Protocol Relating To The Madrid Agreement Concerning The International Registration Of Marks | Madrid | 27-06-89 |