Sl. No.

NAME

PLACE

DATE

1

Constitution of the World Health Organization

New York

22-07-1946

1a

Amendments to Articles 24 and 25 of the Constitution of the World Health Organization

Geneva

28-05-1959

1b

Amendment to Article 7 of the Constitution of the World Health Organization

Geneva

20-05-1965

1c

Amendments to Articles 24 and 25 of the Constitution of the World Health Organization

Geneva

23-05-1967

1d

Amendments to Articles 34 and 55 of the Constitution of the World Health Organization

Geneva

22-05-1973

1e

Amendments to Articles 24 and 25 of the Constitution of the World Health Organization

Geneva

17-05-1976

1f

Amendment to Article 74 of the Constitution of the World Health Organization

Geneva

18-05-1978

1g

Amendments to Articles 24 and 25 of the Constitution of the World Health Organization

Geneva

12-05-1986

1h

Amendments to Articles 24 and 25 of the Constitution of the World Health Organization

Geneva

16-05-1998

2

Protocol Concerning the Office International D'hygiène Publique

New York

22-07-1946

3

Agreement on the Establishment of the International Vaccine Institute

New York

28-10-1996

4

WHO Framework Convention on Tobacco Control

Geneva

21-05-2003

5

Protocol to Eliminate Illicit Trade in Tobacco Products

Seoul

12-11-2012