Conventions on International Trade and Development

CONVENTIONS ON INTERNATIONAL TRADE AND DEVELOPMENT

Sl. No.	NAME	PLACE	DATE
1a	General Agreement on Tariffs and Trade	Geneva	30-10-1947
1b	Havana Charter for an International Trade Organization	Havana	24-03-1948
1c	Agreement on most-favoured-nation treatment for areas of Western Germany under military occupation	Geneva	14-09-1948
1d	Memorandum of understanding relative to application to the Western Sectors of Berlin of the Agreement on most-favoured-nation treatment for areas of Western Germany under military occupation	Annecy	13-08-1949
2	Agreement establishing the African Development Bank	Khartoum	04-08-1963
2a	Amendments to the Agreement establishing the African Development Bank	Abidjan	17-05-1979
2b	Agreement establishing the African Development Bank done at Khartoum on 4 August 1963, as amended by resolution 05-79 adopted by the Board of Governors on 17 May 1979	Lusaka	07-05-1982
3	Convention on Transit Trade of Land-locked States	New York	08-07-1965
4	Agreement establishing the Asian Development Bank	Manila	04-12-1965
5	Articles of Association for the establishment of an Economic Community of West Africa	Accra	04-05-1967
6	Agreement establishing the Caribbean Development Bank	Kingston	18-10-1969
7	Convention on the Limitation Period in the International Sale of Goods	New York	14-06-1974
7a	Protocol amending the Convention on the Limitation Period in the International Sale of Goods	Vienna	11-04-1980
7b	Convention on the Limitation Period in the International Sale of Goods, as amended by the Protocol of 11 April 1980	New York	14-06-1974
8	Agreement establishing the International Fund for Agricultural Development	Rome	13-06-1976
9	Constitution of the United Nations Industrial Development Organization	Vienna	08-04-1979
10	United Nations Convention on Contracts for the International Sale of Goods	Vienna	11-04-1980
11	Charter of the Asian and Pacific Development Centre	Bangkok	01-04-1982
11a	Amendments to the Charter of the Asian and Pacific Development Centre	Kuala Lumpur	16-07-1998
12	United Nations Convention on International Bills of Exchange and International Promissory Notes	New York	09-12-1988
13	United Nations Convention on the Liability of Operators of Transport Terminals in International Trade	Vienna	17-04-1991
14	Agreement to establish the South Centre	Geneva	01-09-1994
15	United Nations Convention on Independent Guarantees and Stand-by Letters of Credit	New York	11-12-1995
16	Agreement Establishing the Bank for Economic Cooperation and Development in the Middle East and North Africa	Cairo	28-08-1996
17	United Nations Convention on the Assignment of Receivables in International Trade	New York	12-12-2001
18	United Nations Convention on the Use of Electronic Communications in International Contracts	New York	23-11-2005
19	Multilateral Agreement for the Establishment of an International Think Tank for Landlocked Developing Countries	New York	24-09-2010