MULTILATERAL TREATIES SIGNED BY LEAGUE OF NATIONS
Sr. No.
NAME
PLACE
DATE
1
International Convention concerning the Use of Broadcasting in the Cause of Peace
Geneva
23-09-1936
2
Special Protocol concerning Statelessness
The Hague
12-04-1930
3
Protocol relating to a Certain Case of Statelessness
4
Convention on Certain Questions relating to the Conflict of Nationality Laws
5
Protocol relating to Military Obligations in Certain Cases of Double Nationality
6
Protocol on Arbitration Clauses
24-09-1923
7
Convention on the Execution of Foreign Arbitral Awards
26-09-1927
8
Convention for the Settlement of Certain Conflicts of Laws in connection with Bills of Exchange and Promissory Notes
07-06-1930
9
Convention for the Settlement of Certain Conflicts of Laws in connection with Cheques
19-03-1931
10
Convention providing a Uniform Law for Bills of Exchange and Promissory Notes
11
Convention providing a Uniform Law for Cheques
12
Convention on the Stamp Laws in connection with Bills of Exchange and Promissory Notes
13
Convention on the Stamp Laws in connection with Cheques
14a
International Convention for the Suppression of Counterfeiting Currency
20-04-1929
15
Optional Protocol regarding the Suppression of Counterfeiting Currency
16
Convention and Statute on Freedom of Transit
Barcelona
20-04-1921
17
Convention and Statute on the Regime of Navigable Waterways of International Concern
18
Additional Protocol to the Convention on the Regime of Navigable Waterways of International Concern
19
Declaration recognising the Right to a Flag of States having no Sea-coast
20
Convention and Statute on the International Régime of Maritime Ports
09-12-1923
21
Convention on the Taxation of Foreign Motor Vehicles
30-03-1931
22
International Convention relating to the Simplification of Customs Formalities
03-11-1923
23
International Convention for the Campaign against Contagious Diseases of Animals
20-02-1935
24
International Convention concerning the Transit of Animals, Meat and Other Products of Animal Origin
25
International Convention concerning the Export and Import of Animal Products (other than Meat, Meat Preparations, Fresh Animal Products, Milk and Milk Products)
26
Convention establishing an International Relief Union
12-07-1927
27
Convention on the International Régime of Railways
28
Convention regarding the Measurement of Vessels employed in Inland Navigation
Paris
27-11-1925
29
General Act of Arbitration (Pacific Settlement of International Disputes)
26-09-1928
30
Convention concerning the Unification of Road Signals
31
Agreement concerning Maritime Signals
Lisbon
23-10-1930
32
Convention relating to the Non-Fortification and Neutralisation of the Aland Islands
20-10-1921
33
Agreement concerning Manned Lightships not on their Stations