International Conventions on Narcotic Drugs and Psychotropic Substances

INTERNATIONAL CONVENTIONS ON NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES

Sl. No.	NAME	PLACE	DATE
1	Protocol Amending the Agreements, Conventions and Protocols on Narcotic Drugs	The Hague	23-01-2012
		Geneva	11-02-1925; 19-02-1925; 13-07-1931
		Bangkok	11-12-1948; 27-11-1931
		Geneva	26-06-1936
		Lake Success, New York	11-12-1946
2	International Opium Convention	The Hague	23-01-2012
3	International Opium Convention	Lake Success, New York	11-12-1946
4	International Opium Convention	Geneva	19-02-1925
	International Opium Convention	Geneva	19-02-1925
	Protocol to the International Opium Convention	Geneva	19-02-1925
5	Agreement Concerning the Suppression of the Manufacture of, Internal Trade in and Use of Prepared Opium	Lake Success, New York	11-12-1946
6a	Agreement Concerning the Suppression of the Manufacture of, Internal Trade in and Use of Prepared Opium	Geneva	11-02-1925
6b	Agreement Concerning the Suppression of the Manufacture of, Internal Trade in and Use of Prepared Opium	Geneva	11-02-1925
7	Convention for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs	Lake Success, New York	11-12-1946
	Convention for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs	Geneva	13-07-1931
8a	Convention for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs	Geneva	13-07-1931
8b	Protocol of Signature	Geneva	13-07-1931
9	Agreement Concerning the Suppression of Opium Smoking; In Accordance with Article VI	Lake Success, New York	11-12-1946
	Agreement Concerning the Suppression of Opium Smoking; In Accordance with Article VI	Bangkok	27-11-1931
	Agreement Concerning the Suppression of Opium Smoking; In Accordance with Article VII	Bangkok	27-11-1931
10	Convention for the Suppression of the Illicit Traffic in Dangerous Drugs; In Accordance with Article VII of the protocol	Lake Success, New York	11-11-1946
	Convention for the Suppression of the Illicit Traffic in Dangerous Drugs; In Accordance with Article VII of the protocol	Geneva	26-06-1936
	Convention for the Suppression of the Illicit Traffic in Dangerous Drugs	Geneva	26-06-1936
	Protocol of Signature	Geneva	26-06-1936
11	Protocol Bringing under International Control Drugs Outside the Scope of the Convention of 13 July 1931 for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs	Lake Success, New York	11-12-1946
	Protocol Bringing under International Control Drugs Outside the Scope of the Convention of 13 July 1931 for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs	Paris	19-11-1948
12a	Protocol for Limiting and Regulating the Cultivation of the Poppy Plant, the Production of, International and Wholesale Trade in, and Use of Opium	New York	23-06-1953
12b	Protocol of Signature	Geneva	26-06-1936
13	Single Convention on Narcotic Drugs	New York	30-03-1961
14	Protocol Amending the Single Convention on Narcotic Drugs, 1961	Geneva	25-03-1972
15	Single Convention on Narcotic Drugs, 1961, as Amended by the Protocol Amending the Single Convention on Narcotic Drugs, 1961	New York	11-08-1975
16	Convention on Psychotropic Substances	Vienna	21-02-1971
17	Protocol amending the Single Convention on Narcotic Drugs, 1961	Geneva	25-03-1972
18	Single Convention on Narcotic Drugs, 1961, as amended by the Protocol amending the Single Convention on Narcotic Drugs, 1961	New York	08-08-1975
19	United Nations Convention against Illicit Traffic in Narcotic Drugs and Psychotropic Substances	Vienna	20-12-1988