Sl.
No. |
NAME |
PLACE |
DATE |
1 |
Protocol
Amending the Slavery Convention Signed at Geneva on 25 September 1926 |
New
York |
07-12-1953 |
2 |
Slavery
Convention as Amended by the Protocol (1953) |
Geneva |
25-09-1926 |
3 |
Slavery
Convention |
Geneva |
25-09-1926 |
4 |
Supplementary
Convention on the Abolition of Slavery, the Slave Trade, and Institutions
and Practices Similar to Slavery |
Geneva |
07-09-1956 |
5 |
International
Convention Against the Taking of Hostages |
New
York |
17-12-1979 |
6 |
International
Convention Against the Recruitment, Use, Financing and Training of
Mercenaries |
New
York |
04-12-1989 |
7 |
Convention on the Prevention and Punishment of Crimes Against Internationally Protected Persons, Including Diplomatic Agents |
New
York |
14-12-1973 |
8 |
Convention on the Safety of United Nations and Associated Personnel |
New
York |
09-12-1994 |
8a |
Optional Protocol to the Convention on the Safety of United Nations and Associated
Personnel |
New
York |
08-12-2005 |
9 |
International Convention for the Suppression of Terrorist Bombings |
New
York |
15-12-1997 |
10 |
Rome
Statute of the International Criminal Court |
Rome |
17-07-1998 |
10a |
Amendment
to Article 8 of the Rome Statute of the International Criminal Court |
Kampala |
10-06-2010 |
10b |
Amendments
on the Crime of Aggression to the Rome Statute of the International
Criminal Court |
Kampala |
11-06-2010 |
10c |
Amendment
to Article 124 of the Rome Statute of the International Criminal Court |
The
Hague |
26-11-2015 |
11 |
International
Convention for the Suppression of the Financing of Terrorism |
New
York |
09-12-1999 |
12 |
United
Nations Convention Against Transnational Organized Crime |
New
York |
15-11-2000 |
12a |
Protocol
to Prevent, Suppress and Punish Trafficking in Persons, Especially Women
and Children, Supplementing the United Nations Convention Against
Transnational Organized Crime |
New
York |
15-11-2000 |
12b |
Protocol
Against the Smuggling of Migrants by Land, Sea and Air, Supplementing the
United Nations Convention Against Transnational Organized Crime |
New
York |
15-11-2000 |
12c |
Protocol
Against the Illicit Manufacturing of and Trafficking in Firearms, Their
Parts and Components and Ammunition, Supplementing the United Nations
Convention Against Transnational Organized Crime |
New
York |
31-05-2001 |
13 |
Agreement
on the Privileges and Immunities of the International Criminal Court |
New
York |
09-09-2002 |
14 |
United
Nations Convention Against Corruption |
New
York |
31-10-2003 |
15 |
International
Convention for the Suppression of Acts of Nuclear Terrorism |
New
York |
13-04-2005 |