The important judgments pertaining to the relevant sections and key issues of the particular laws under the subject.
Read a summary on the judgment and access the full text of the judgment for a deeper understanding.
# | Section of the Act |
---|---|
1 | Arbitration Law |
2 | Civil Law |
3 | Competition Law |
4 | Constitutional Law |
5 | Consumer Protection Laws |
6 | Corporate Laws |
7 | Energy Laws |
9 | Environment Law |
10 | Family Law |
11 | Intellectual Property Rights |
12 | Labour & Industrial Laws |
13 | Law of Contract |
14 | Law of Crimes |
15 | Law of Defense |
16 | Law of Medicine |
16 | Media & Telecommunication Laws |
17 | Taxation Laws |