LAW OF CRIMES

Code of Criminal Procedure, 1973

Indian Evidence Act, 1872

Indian Panel Code, 1860

Culpable Homicide and Murder

Grievous Hurt and Assault

Kidnapping Abduction and Extortion

Sexual Offences

Theft Robbery and Dacoity

Juvenile Justice (Care and Protection of Children) Act, 2015

Narcotic Drugs and Psychotropic Substances Act, 1985

Protection of Children from Sexual Offences Act, 2012

Protection of Women from Domestic Violence Act, 2005