Banking Regulation Act, 1949
Negotiable Instruments Act, 1881
Reserve bank of India Act, 1934
Sarfaesi Act, 2002
Companies Act, 2013
Insolvency and Bankruptcy Code, 2016
IRDA Act, 1999
Motor Vehicles Act, 1988
Depositories Act, 1996
Foreign Trade (Development and Regulation) Act, 1992
Securities Act, 1933
Securities Contracts Regulation Act, 1956
Securities Exchange Board of India Act, 1992
Indian Easements Act, 1882
Indian Stamp Act, 1899
RERA ACT, 2016
Transfer of Property Act, 1882
