Major Case Laws have been provided under each subject matter in the Legal Principle- Explanation- Facts- Disposition- Held format to make it easier for our students to understand, comprehend and remember. Furthermore, a set of revision questions have been provided to practice and polish your learning here.
# | Subject | Email/Download |
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1 | Law of Torts | ![]() |
2 | Indian Partnership Act, 1932 | ![]() |
3 | Law of Contract | ![]() |
All Major Questions that a Law Student may have while studying the Subjects mentioned below covered in a simple, comprehensive format alongside reference case laws. This is a quick referencer to revise a subject whenever you need to. Use it for your Academic/ Entrance Exams to the quick flip before a Key Interview.
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