2015
2016
2017
2018
2019
2020
2021
2014
2022
Respondent R10
Petitioner P10
Moot Problem
Respondent A, Respondent A1, Respondent B, Respondent B1, Respondent C, Respondent C1, Respondent E, Respondent G, Respondent L, Respondent N, Respondent O, Respondent P, Respondent P1, Respondent Q, Respondent R, Respondent T, Respondent TC-J, Respondent U, Respondent V, Respondent W, Respondent WP-9992015, Respondent Z
Petitioner A, Petitioner A1, Petitioner B, Petitioner B1, Petitioner C, Petitioner-C1, Petitioner E, Petitioner G, Petitioner L, Petitioner M, Petitioner N, Petitioner O, Petitioner Q, Petitioner R, Petitioner T, Petitioner TC-J, Petitioner U, Petitioner V, Petitioner W, Petitioner X, Petitioner Z
Moot Problem, Moot Problem Appeal No 12014, Moot Problem P, NLIU JURIS Moot Problem, NLIU JURIS Moot Problem 1
Respondent A, Respondent A1, Respondent B, Respondent B1, Respondent C, Respondent C1, Respondent C2, Respondent D1, Respondent E, Respondent F, Respondent G, Respondent I, Respondent I1, Respondent J, Respondent K, Respondent L, Respondent M, Respondent N, Respondent P, Respondent R, Respondent S, Respondent T, Respondent TC-U, Respondent W, Respondent X, Respondent Y, Respondent Z
Appellant A, Appellant A1, Appellant B, Appellant B1, Appellant C1, Petitioners D1, Appellant E, Appellant F, Appellant H, Appellant J, Appellant K, Appellant L, Appellant M, Appellant N, Appellant Q, Appellant Q1, Petitioners R, Appellant S, Appellant T, Appellant TC U, Appellant W, Appellant X, Appellant Y, Petitioners Z
Respondents R09
Petitioners P09
Respondent R013
Respondent R115
Respondent R118
Petitioner P013
Petitioner P115
Petitioner P118
Respondent 1514
Respondent 1518
Respondent 1537
Applicant 1518
Applicant 1537
Applicant TC 1514
NUJS Herbert Smith National Corporate Law Moot Court Competition
Nelson Mandela World Human Rights Moot Court Competition
School of Law, Christ University National Moot Court Competition
NFCG-Nalsar Moot Court Competition on Corporate Governance
Fiat Justitia National Moot Court Competition
KLA Moot Court Competition, Kerala
NALSAR Justice Bodh Raj Sawhney Moot Court Competition
Amity Moot Court Competition
Respondent 01R
Respondent 33R
Applicant 01A
Applicant 27A
Applicants 33A
Surana & Surana National Corporate Law Moot
