CONVENTIONS ON WATER TRANSPORT

Sl. No.

NAME

PLACE

DATE

1

Convention Relating to the Limitation of the Liability of Owners of Inland Navigation Vessels (CLN)

Geneva

01-05-1973

1a

Protocol to the Convention Relating to the Limitation of the Liability of Owners of Inland Navigation Vessels (CLN)

Geneva

05-07-1978

2

Convention on the Contract for the International Carriage of Passengers and Luggage by Inland Waterway (CVN)

Geneva

06-02-1976

2a

Protocol to the Convention on the Contract for the International Carriage of Passengers and Luggage by Inland Waterway (CVN)

Geneva

05-07-1978

3

United Nations Convention on the Carriage of Goods by Sea, 1978

Hamburg

31-03-1978

4

International Convention on Maritime Liens and Mortgages, 1993

Geneva

06-05-1993

5

European Agreement on Main Inland Waterways of International Importance (AGN)

Geneva

19-01-1996

6

European Agreement Concerning the International Carriage of Dangerous Goods by Inland Waterways (ADN)

Geneva

25-05-2000

7

Memorandum of Understanding on Maritime Transport Cooperation in the Arab Mashreq

Damascus

09-05-2005

8

United Nations Convention on Contracts for the International Carriage of Goods Wholly or Partly by Sea

New York

11-12-2008