CONVENTIONS ON ROAD TRAFFIC
Sl. No.
NAME
PLACE
DATE
1
Convention on Road Traffic
Geneva
19-09-1949
2
Protocol Concerning Countries or Territories at Present Occupied
3
Protocol on Road Signs and Signals
4
European Agreement Supplementing the 1949 Convention on Road Traffic and the 1949 Protocol on Road Signs and Signals
16-09-1950
5
European Agreement on the Application of Article 3 of Annex 7 of the 1949 Convention on Road Traffic Concerning the Dimensions and Weights of Vehicles Permitted to Travel on Certain Roads of the Contracting Parties
6
European Agreement on the Application of Article 23 of the 1949 Convention on Road Traffic Concerning the Dimensions and Weights of Vehicles Permitted to Travel on Certain Roads of the Contracting Parties
7
Declaration on the Construction of Main International Traffic Arteries
8
General Agreement on Economic Regulations for International Road transport (a) Additional Protocol (b) Protocol of Signature
17-03-1954
8c
Protocol Relating to the Adoption of Annex C 1 to the Set of Rules Annexed to the General Agreement on Economic Regulations for International Road transport
01-07-1954
9
Agreement on Signs for Road Works, Amending the European Agreement of 16 September 1950 supplementing the 1949 Convention on Road Traffic and the 1949 Protocol on Road Signs and Signals
16-12-1955
10
Convention on the Taxation of Road Vehicles for Private Use in International Traffic
18-05-1956
11
Convention on the Contract for the International Carriage of Goods by Road (CMR)
19-05-1956
11a
Protocol to the Convention on the Contract for the International Carriage of Goods by Road (CMR)
05-07-1978
11b
Additional Protocol to the Convention on the Contract for the International Carriage of Goods by Road (CMR) Concerning the Electronic Consignment Note
20-02-2008
12
Convention on the Taxation of Road Vehicles Engaged in International Goods Transport
14-12-1956
13
Convention on the Taxation of Road Vehicles Engaged in International Passenger Transport
14
European Agreement Concerning the International Carriage of Dangerous Goods by Road (ADR)
30-09-1957
14a
Protocol Amending Article 14 (3) of the European Agreement of 30 September 1957 Concerning the International Carriage of Dangerous Goods by Road (ADR)
New York
21-08-1975
14b
Protocol Amending Article 1 (a), Article 14 (1) and Article 14 (3) (b) of the European Agreement of 30 September 1957 Concerning the International Carriage of Dangerous Goods by Road (ADR)
28-10-1993
15
European Agreement on Road Markings
20-03-1958
16
Agreement Concerning the Adoption of Uniform Technical Prescriptions for Wheeled Vehicles, Equipment and Parts which can be fitted and/or be used on Wheeled Vehicles and the Conditions for Reciprocal Recognition of Approvals Granted on the Basis of These
17
Agreement on Special Equipment for the Transport of Perishable Foodstuffs and on the Use of such Equipment for the International Transport of some of those Foodstuffs
15-01-1962
18
European Agreement Concerning the Work of Crews of Vehicles Engaged in International Road Transport (AETR)
19-01-1962
19
Vienna
08-11-1968
20
Convention on Road Signs and Signals
21
European Agreement concerning the Work of Crews of Vehicles Engaged in International Road Transport (AETR)
01-07-1970
22
Agreement on the International Carriage of Perishable Foodstuffs and on the Special Equipment to be used for such Carriage (ATP)
01-09-1970
23
European Agreement Supplementing the Convention on Road Traffic opened for Signature at Vienna on 8 November 1968
01-05-1971
24
European Agreement Supplementing the Convention on Road Signs and Signals opened for Signature at Vienna on 8 November 1968
25
Protocol on Road Markings, Additional to the European Agreement supplementing the Convention on Road Signs and Signals opened for Signature at Vienna on 8 November 1968
01-03-1973
26
Convention on the Contract for the International Carriage of Passengers and Luggage by Road (CVR)
26a
Protocol to the Convention on the Contract for the International Carriage of Passengers and Luggage by Road (CVR)
27
Agreement on Minimum Requirements for the Issue and Validity of Driving Permits (APC)
01-04-1975
28
European Agreement on Main International Traffic Arteries (AGR)
15-11-1975
28a
Amendments to Article 9 of the European Agreement on Main International Traffic Arteries (AGR)
29-03-2007
29
Intergovernmental Agreement on the Establishment of an Inter-African Motor Vehicle Third Party Liability Insurance Card
01-10-1978
30
Convention on Civil Liability for Damage caused during Carriage of Dangerous Goods by Road, Rail and Inland Navigation Vessels (CRTD)
10-10-1989
31
Agreement Concerning the Adoption of Uniform Conditions for Periodical Technical Inspections of Wheeled Vehicles and the Reciprocal Recognition of such Inspections
13-11-1997
31(1)
Rule No. 1. Uniform Provisions for Periodical Technical Inspections of Wheeled Vehicles with Regard to the Protection of the Environment
14-12-2001
31(2)
Rule No. 2. Uniform Provisions for Periodical Technical Inspections of Wheeled Vehicles with Regard to their Roadworthiness
13-11-2009
32
Agreement Concerning the Establishing of Global Technical Regulations for Wheeled Vehicles, Equipment and Parts which can be fitted and/or be used on Wheeled Vehicles
25-06-1998
33
Agreement on International Roads in the Arab Mashreq
Beirut
10-05-2001
34
Intergovernmental Agreement on the Asian Highway Network
Bangkok
18-11-2003
34a
Amendments to the main text of the International Agreement on the Asian Highway Network
15-12-2017