A

A.D.M. Jabalpur v. Shivkant Shukla, MANU/SC/0062/1976 : 1976 (2) SCC 521: AIR 1976 SC 1207: 1976 Cr LJ 945: (1976) Supp SCR 172: 1976 (8) UJ 610 SC

53

Abdul Kadar v. Kashi Nath, MANU/MH/0150/1968 : AIR 1968 Bom 267: (1967) 69 Bom LR 848

141

Abdul Majid v. Harbansh Choube, AIR 1974 All 130

134

Abdul Samad v. Mohd. Ramzan, 1949 Nag 346

65

Achutrao Haribhau Khodwa v. State of Maharashtra, MANU/SC/0600/1996 : AIR 1996 SC 2377: 1996 ACJ 505:1996 (II) AD (SC) 261: (1996) CPJ 8 (SC): JT 1996 (2) SC 624: 1996 (2) MLJ 105 (SC): 1996 (I) OLR (SC) 424: 1996 (2) SCALE 328: MANU/SC/0600/1996 : (1996) 2 SCC 634: (1996) 2 SCR 881

74

Addis v. Gramophone Co. Ltd., 1909 AC 488

9

Aikens v. Wisconsin, 191 (195) US 194

7

Akola Electric Supply Co. Ltd. v. Gulabi, ILR 1950 Nag 453

62

Alexander v. N.E. Rly. Co., (1855) 6 B&S 340

110

Alexander v. Southey

62

Alka v. Union of India, AIR 1993 Del 267: 1995 ACJ 1254: 1993 (25) DRJ 560: ILR 1993 Del 303: (1993) 105 PLR 24

83

All India Anna Dravida Munnetra Kazhagam, Madras v. K. Govindan Kutty

109

Anand Singh v. Ramachandra, AIR 1953 MP 28

5, 13

Anderson v. Gorrie, (1859) 1 QB 668 (671)

31

Anwar Hussain v. Ajoy Kumar Mukherjee, MANU/SC/0374/1965 : AIR 1965 SC 1651: 1965 Cr LJ 686

53

Armory v. Delamirie, (1722) 1 Stir 505

62

Arneil v. Peterson, 1913 AC 560

47

Ash v. Duke, (1936) 2 All ER 71

63

Ashby v. White, (1703) 2 Lord Rayam 938

5, 6, 14, 139, 168

Ashok Kumar v. Rakha K. Pandey, MANU/WB/0054/1967 : AIR 1967 Cal 178

109

Austin v. Dowling, 1870 LR 5 CP 534

53

Austin v. G.W. Rly, (1867) 36 UQB 201

10

B

Baddeley v. Earl Granville, (1887) 19 QBD 647

20

Balbhaddar Singh v. Badri Shah, AIR 1926 PC 46

132

Barrham v. Dennis, (1599) 2 Cro Eliz

66

Barwick v. English Joint Stock Bank, 1867 LR 2 Exh 259

94

Batcheller v. Tunbridge Wells Gas Co., (1901) 84 LT 765

123

Bavisetti Venkata Surya Rao v. Nandipati Muthayya, MANU/AP/0138/1964 : AIR 1964 AP 382

49

Baxi Amrik Singh v. Union of India, (1972) 1 MLJ 71

102

Bayley v. Manchester Sheffield and Lin Rly., 1882 LR 7 CP 415

93

Behrens v. Bertram Mills Circus, Ltd., (1857) 1 All ER 583

128

Benham v. Gambling, 1941 AC 157

141

Bernia Mills v. Armstrong, (1881) 18 AC 1

83

Berringer v. Great Eastern Rly., (1879) 4 CPD 163

66

Best v. Samuel Fox & Co. Ltd., 1952 AC 716

65

Bhim Singh v. State of Jammu and Kashmir, MANU/SC/0064/1985 : AIR 1986 SC 494: 1986 Cr LJ 192: 1985 (2) SCALE 1117: (1985) 4 SCC 477: 1986 (1) UJ 458 (SC)

53, 103

Bhogilal v. Ahmedabad Municipality, MANU/WB/0264/1936 : AIR 1936 Cal 707: 3 Bom LR 415

28, 29

Bird v. Halbrook, (1828) 4 Bing 628

20, 27

Bolandanda Premayya v. Ayaradara, MANU/KA/0097/1966 : AIR 1966 Kant 13

131

Bourhill v. Young

78

Bowen v. Hall, (1881) 6 QBD 333: 44 LJ 75

66

Boxsius v. Golbert, (1843) 1 KB 319

111

Brandford v. Robinson R. Ltd., (1967) 1 WLR 337

37

Brijbala Prasad v. Patna Municipal Corporation, MANU/BH/0074/1959 : AIR 1959 Pat 273

118

Brinsmead v. Harrison, (1871) 2 R 7 CP 547

47

British Columbia Electric Co. v. Laoch, (1816) 1 AC 719

81

Brock v. Richards, (1951) 1 All ER 261

129

Brommage v. Prosser, (1825) 4 B&C 247 (255)

16

Broom v. Morgan, (1959) 1 All ER 849

40

Brunner v. Williams, 1975 Cr LR 250

86

Buckle v. Holmes, (1926) 2 KB 125

129

Butterfield v. Forrester, (1809) 11 East 60-65

80

Butterworth v. Butterworth

65

Byrne v. Boadle, (1863) 2 H&C 732

70, 71

C

C. Siva Kumar v. Dr. John Arthur, III (1998) CPJ 436(TN SCDRC)

151

C.G.H.S. v. Dr. R.L. Bhutani

152

Carstairs v. Tylor

124

Cassidy v. Daily Mirror, (1929) 2 KB 331

106

Cassidy v. Ministry of Health, (1951) 2 KB 343

92

Century Insurance Co. v. Northern Ireland R.T. Board, 2942 AC 509

93

Chandram Nagaram Rice & Oil Mills Ltd., Gaya v. Municipal Commissioner of Purulia, AIR 1944 Pat 408

28

Chapman v. Picker S. Gill, (1762) 2 Wills 145 (146)

7

Christie v. Davey, (1893) 1 Ch 326 (327)

116

City of Ferguson v. Marrow, 210 Federal Report (II series) 520

86, 170

Collins v. H.C. Council

92

Crewhurest v. Amershan Burial Board, 1878 Ex D 254

123

D

D. Francesco v. Barnum

66

D.B.Y. Patnaik v. A.P., MANU/SC/0038/1974 : AIR 1974 SC 2092: 1975 Cr LJ 556: (1975) 3 SCC 185: (1975) 2 SCR 24

38

D.N. Sen v. R.K. Bhadra, MANU/WB/0040/1970 : AIR 1970 Cal 216: 1970 Cr LJ 662

109

D.P. Chowdhery v. Manjulata, MANU/RH/0038/1997 : AIR 1997 Raj 170

107

Dajiba Anand Ray v. B.B. & E.I. Rly. Co., (1869) 6 BHC (ACJ) 235

60

Dalton v. Angus, (1881) 6 App Cas 740

117

Dandy v. Beardsley, (1880) 43 LT 603

133

Dann v. Hamilton, (1939) 1 KB 509

22

Davies v. Powell D.A. Collieries Ltd., 1942 AC 601 (HL)

138

De Habar v. The Queen of Portugal, (1851) 17 QB 171

42

Delacroix v. Thevenot, (1817) 2 Stark 63

107

Delhi Development Authority v. I.S. Narula, 1995 (III) CPJ 333

159

Devis v. Mann, (1882) 10 M & W 546

81

Deway v. White, 1827 M&M 56

26

Dhadphale v. Gurav, (1881) 6 Bom 122

5

Dhyan Singh Sobha Singh v. Union of India, MANU/SC/0010/1957 : AIR 1958 SC 274: (1958) 1 SCR 781

61

Distt. Engineer, Telecom v. Dr. T.N. Sharma, 1995 CPJ 225

153

Donoghue v. Stevenson, 1932 AC 562

67, 68, 72, 73, 170

Doughty v. Turner Manufacturing Co. Ltd., (1964) 1 QB 518

36

Duke of Brunswick v. Harmer, (1849) 14 QB 185

108

Dulieu v. White, (1901) 2 KB 669

76

E

E. Hulton & Co. v. Artemus Jones, 1910 AC 20

108, 172

Ellis v. Loftu Iron Co., (1874) LR 10 CP 10

129

Escon Pvt. Ltd. v. Karnataka Electricity Board, 1991 CPJ 450 (Kant)

150

Evans v. Walton, 1867 LR 2 CP 615

66

F

Faiyaz Hussain v. Municipal Board of Amroha, MANU/UP/0108/1938 : AIR 1939 All 280

29

Fardon v. Harcourt Rivington, (1932) 146 LT 391

25

Flint v. Lovell, 1935 All ER Rep 200 CA

141

Foulder v. Willonghby, (1841) 8 M&W 540

59, 61

G

G.C. Contractors v. Christman

87

G.W.K. Ltd. v. Dunlop Rubber Co. Ltd., (1926) 42 ILR 376

59

Gardiner v. Creasdale, (1760) 2 Burr 905

7

Gee v. Metropolitan Rly., 1873 LR 8 QB 161

70

Gian Chand v. Vinod Kumar Sharma, MANU/HP/0140/2008 : AIR 2008 HP 97

74

Gita Rani Chakraborty v. S.S.B. W.B.S.E.B., I (1997) CPJ 450 (WB) SCDRC

150

Glasgow Corporation v. Taylor, (1922) 1 AC 44

87

Gloucester v. Grammar School, 1441 YB 11 Henry IV, 47

12, 168

Gobald Motor Service Ltd. v. R.M.A. Veluswami, MANU/SC/0016/1961 : AIR 1962 SC 1: (1962) 1 SCR 929

137, 138, 141

Godrej and Boyce Mfg. Co. Ltd., (1991) 7 Camp Cas 224

146

Gold v. Essex, (1942) KB 203

92

Grant v. Australian Knitting Mills, 1936 AC 85

72

Greenock Corporation case

24 ,25

Gregory v. Piper, (1829) 9 B&C 59

55

Groom v. Crocker, (1939) 1 KB 194 CA

11

H

Hague v. Deputy Commissioner of Parkhurst Prison, (1991) 3 All ER 733 (HL)

39

Hambrook v. Stokes Bros, (1925) 1 KB 141

77, 78

Hamlyn v. Houston and Co., (1903) 1 KB 81

91

Harjot Ahluwalia v. Spring Meadows Hospital, II (1997) CPJ 98 (NC): MANU/SC/1014/1998 : AIR 1998 SC 1801

151

Harrison v. Duke, (1893) 62 LIQB 117

56

Haryana State Electricity Board v. T.R. Poultry Farm, II (1996) CPJ 15 (NC)

150

Hawkins v. Coulsdon & Purley U.D.C., (1954) 1 QB 319

87

Haynes v. Harwood, (1935) 1 KB 146

23

Heath v. Mayor of Brighton, (1908) 24 TLR 414

116, 172

Heaven v. Pender, (1883) 11 QBD 509

68, 170

Hemmings v. Stoke Poges Golf Club, (1920) 1 KB 720

57

Herd v. Weardale Steel, Coal and Coke Co., 1915 AC 67

52

Hicks v. Faulkner, (1878) 8 QBD 167

133

Hira Devi v. Bhaba Kant Das, MANU/GH/0069/1976 : AIR 1977 Gau 31

84

Hoaare & Co. v. Mc. Alpine, (1923) 11 Ch 167

123

Hollins v. Fowler, 1875 LR 7 HL 757: 44 LJ QB 169

61

Holmes v. Bagge, (1853) 1 E&B 782

28

Holmes v. Wilson, (1839) 10 Ad&E 503

56

Hudson v. Roberts, (1851) 6 Ex 697

128

Hughes v. Lord Advocate, 1963 AC 837

34, 35, 36

Hurst v. Picture Theatres Ltd., (1915) 1 KB 1

57

I

Ilott v. Wilkes, (1820) 3 B & Ald 304

20, 169

Indian Airlines v. P. Lal Chand, III (1995) CPJ 134

149

Indian Council for Enviro-Legal Action v. Union of India, MANU/SC/1112/1996 : AIR 1996 SC 1446: (1996) 3 GLR 272: JT 1996 (2) SC 196: (1996) 2 SCR 503: 1996 (5) SCALE 412: MANU/SC/1112/1996 : (1996) 3 SCC 212

127

Indian Medical Assn. v. V.P. Shantha, MANU/SC/0836/1995 : (1995) 6 SCC 651: AIR 1996 SC 550: 1996 (1) BLJR 281: (1996) 98 Bom LR 343: (1996) 86 Comp Cas 806 (SC): 1996 (1) CTC 119: (1995) 2 GLR 1806: JT 1995 (8) SC 119: 1996 (6) Kar LJ 689: (1996) 112 PLR 1: 1995 (6) SCALE 273: (1995) Supp 5 SCR 110: 1996 (1) UJ 664 (SC): (1996) 1 UPLB EC 227: III (1995) CPJ 1 (SC)

147, 151

J

Jacob v. Seward, 1872 LR 5 HL 464

60

Jarvis v. Mary Davies, (1936) 1 KB 390

10

Jehangir v. Secretary of State, (1904) 6 LR 131 (DB)

30

Jiwan Mal v. Lachman Dass, AIR 1929 Lah 486

111

Jogendernath v. New Bengal Bank, 1939 Cal 63

11

Jogendra v. Lingraj, MANU/OR/0036/1970 : AIR 1970 Ori 91: 1970 Cr LJ 81

133, 134

Jones v. Boyce, (1816) 1 Stark 493

82

K

K. Rangaswamy v. Jaya Vittal, 1991 CPJ 685 (Karn)

152

K.B. Co. v. Saad Bin Ahmad

95

K.C. Kumaran v. Vallabh Das Vasanji, MANU/KE/0003/1969 : AIR 1969 Ker 9

69

Kalawati v. State of Himachal Pradesh, MANU/HP/0002/1989 : AIR 1989 HP 5

104

Kali Kishen Tagore v. Jadoo Lal Mullick, 61 A 190

14

Kallulal v. Hemchand, MANU/MP/0023/1958 : AIR 1958 MP 48

87

Kalyan Chandra Sarkar v. Rajesh Ranjan alias Pappu Yadav, MANU/SC/0106/2005 : (2005) 3 SCC 284 (311): AIR 2005 SC 972: 2005 (1) BLJR 631: 2005 Cr LJ 1441: JT 2005 (2) SC 450

39

Kana Ram Akhul v. Satidhar Chatterjee, (1912) 15 IC (Cal) 543

123

Kasturi Lal v. State of Uttar Pradesh, MANU/SC/0086/1964 : AIR 1965 SC 1039: (1966) II LLJ 583 SC: (1965) 1 SCR 375

101

Khan Mohammad v. State of Rajasthan, MANU/RH/0007/1967 : AIR 1967 Raj 37

60

King v. Philips, (1953) KB 433

78

Kirk v. Gregory, (1876) 1 Ex D 55

26, 59

Klaus Mittlebachert v. East India Hotels Ltd., AIR 1997 Del 201: 1999 ACJ 287: 1997 II AD (Del) 23: 65 (1997) DLT 428: 1997 (40) DRJ 147 87, 170

Koursk case, Law Reports (1924) Probate Div. 140

46

Kumaran v. Vallabh Das Vasanji, MANU/KE/0003/1969 : AIR 1969 Ker 9

69

Kundan Lal v. Dr. Des Raj, (1954) 56 PLR 331

52

Kushal Rao v. Babu Ram Ganapat Rao, MANU/NA/0039/1941 : AIR 1942 Nag 52

47

L

Lakhman Balkrishna Joshi (Dr.) v. Dr. Trimbak Bapu Godbole, MANU/SC/0362/1968 : AIR 1969 SC 128: (1969) 71 Bom LR 236: (1969) 1 SCR 206

74

Lakshmi Rajan v. Malar Hospital Ltd., III (1998) CPJ 586 (TN SCDRC)

151

Lawrence v. Obee, (1815) 1 Stark 22

55

Laxmi Devi v. State of Madhya Pradesh, MANU/MP/0063/2010 : AIR 2011 MP 47

3

Le Liever v. Gould, (1893) 1 QB 491

68

Leake v. Loveday, (1842) 4 M&G 972

62

Lennard's Carrying Co. Ltd. v. Asiatic Petroleum Co. Ltd., 1915 AC 705 (713): 113 LT 195 (HL)

42

Lewis v. Ronald, (1967) 2 QB 393

86

Liesboach Dredger v. S.S. Edison, 1933 AC 448

33, 36

Limpus v. London General Omnibus Co., (1862) 1 H&C 526

96

Lloyd v. Grace Smith & Co., 1912 AC 716

94

Lowery v. Walker, 1911 AC 10

86

M

M. Veerappa v. Evelyn Sequeira, MANU/SC/0259/1988 : AIR 1988 SC 506: 1989 (1) BLJR 11: JT 1988 (1) SC 120: 1988 (1) SCALE 107: MANU/SC/0259/1988 : (1988) 1 SCC 556: (1988) 2 SCR 606: (1988) (1) UJ 720 (SC)

135

M.C. Mehta v. Union of India, MANU/SC/0092/1986 : AIR 1987 SC 1086: (1987) 1 Comp LJ 99 (SC): JT 1987 (1) SC 1: 1986 (2) SCALE 1188: MANU/SC/0092/1986 : (1987) 1 SCC 395: 1986 Supp (1) SCC 562: (1987) 1 SCR 819

18, 125, 126, 127

M.C.D. v. Subhagwanti

71

M.P.S.R.T. Corporation v. Abdul Rahman, MANU/MP/0050/1997 : AIR 1997 MP 248: 1997 (2) MPLJ 224

83

Machindranath Kernath Kasar v. D.S. Mylarappa, MANU/SC/2484/2008 : AIR 2008 SC 2545

46

Madras Railway Company v. Zamindar of Carvatenagram, 1874 IA 364

124

Maharani of Nabha v. Province of Madras, ILR 1942 Mad 696: (1942) 2 MLJ 14

51

Mahendra Ram v. Harnandan Prasad, MANU/BH/0143/1958 : AIR 1958 Pat 445

107, 172

Mahindra Nath Mukherjee v. Mathuradas Chaturbhuj, AIR 1946 Cal 175

23, 25, 70

Mahindranath v. Mathura Dass

24

Malfroot v. Noxal Ltd., 1936 AC 85

72

Manjit Kaur v. Deol Bus Service, AIR 1989 P&H 183

74

Marzetti v. Williams, (1830) 1 B&AD 415

5, 168

Maung Sein v. Emperor, AIR 1935 Rang 471

21, 169

May v. Burdett, (1846) 9 QB 101

128

Maya Mitra v. K.P. Equipment, (1996) I CPJ 330 (WB SCDRC)

159

Maya Mukherjee v. Orissa Co-op. Insurance Society Ltd., MANU/OR/0050/1976 : AIR 1976 Ori 224

82

Mayor of Bradford v. Pickles, 1895 AC 587

12

Mayor of Manchester etc. v. Williams, (1891) 1 QB 94

41

Mc Carey v. Asso. Newspaper Ltd., 1964 AC 1129

140

Mcloughlin v. O'Brian, (1982) 2 All ER 298

78, 79

Meering v. Graham White Aviation Co. Ltd., (1920) 122 LT 44

51

Menon v. Menon & Worth

65

Merryweather v. Nixon, (1799) TR 88

47

Mersey Docks and Harbour Board v. Coggins and Griffiths (Liver Pool) Ltd., (1847) 1 AC 1

92

Mighell v. Sultan of Johore, (1894) 1 QB 149

43

Miles v. Forest Rock Co., (1919) 34 TLR 500

123

Mogul Steamship Co. v. McGregor, Gow & Co., 1892 AC 25

13

Mohammad Mohsin Khan v. Turab Ali Khan, (1909) 6 ALIR 441

63

Mohan v. Osborne, (1939) 2 KB 14

70

Mohd. Amin v. Jogender Kumar Banerjee, AIR 1947 PC 108

132

Moore v. Fox & Sons, (1956) 1 All ER 182 CA

70

Mooren v. Swinton & Pendlebury Council, (1965) 2 All ER 351

92

Morris v. C.W. Martin & Sons Ltd., (1966) 1 QB 716

94

Morris v. Marsden, (1952) 1 All ER 925

49

Morrison v. Ritchie & Co., (1902) 4 F. 654 (Scotland)

107

Motias Costa v. Roque A. Jacinto, AIR 1976 Goa 1

83

Municipal Corporation of Delhi v. Subhagwanti, MANU/SC/0010/1966 : AIR 1966 SC 1750: (1966) 3 SCR 649

71, 137

N

N. Narayanan Bhattathiripad v. Travancore Government, AIR 1956 Trav Co 225

122

N.R. Nair v. Branch Manager, State Bank of India, I (1991) CPJ 648

150

Nankee v. Ah Fong, AIR 1935 Rang 73

17

National Coal Board v. Evans, (1951) 2 KB 861

59

National Telephone Co. v. Beaker, (1993) 2 Ch 186

123

Nawal Kishore v. Rameshwar, MANU/UP/0172/1955 : AIR 1955 All 594

47

Nichols v. Marsland, 1875 LR 10 Ex 255: (1876) 2 Ex D1: (1876) 46 LJ Ex 174

24, 70, 124

Nihal Kaur v. Director, PGI Chandigarh, III (1996) CPJ 112 (Chand. SCDRC)

151

Nilabati Behra v. State of Orissa, MANU/SC/0307/1993 : AIR 1993 SC 1960: 1993 ACJ 787: 1993 Cr LJ 2899: JT 1993 (2) SC 503: 1993 (II) OLR (SC) 50: 1993 (2) SCALE 309: MANU/SC/0307/1993 : (1993) 2 SCC 746: (1993) 2 SCR 581

103

Nirmal Chandra Sanyal v. Municipal Commissioner of Patna, MANU/WB/0264/1936 : AIR 1936 Cal 707

29

Nugent v. Smith, (1876) 1 CPD 19

69

O

Ormord v. Crosville Motor Services Ltd., (1953) 2 All ER 753

90, 171

Overseas Tankship (UK) Ltd. v. Morts Dock and Engineering Co. Ltd. or Wagon Mound No. 1, (1961) AC 388

34

P

P. Ramudu v. Superintendent Engineer, A.P.S.E.B.

72

P.V.C. Tharakan v. K. Narayanan, MANU/KE/0045/1972 : AIR 1972 Ker 159

73

Padmavati v. Dugganaika, (1975) 1 Karn LJ 93: 1975 ACJ 222

25

Page v. Smith, (1995) 2 All ER 736

79

Pakkle v. Aiyasami Ganapathi, MANU/TN/0215/1969 : AIR 1969 Mad 351

116

Partiage v. Scott, (1838) 3 M&W 222

117

Peninsular and Oriental Steam Navigation Company v. Secretary of State for India-in-council, 1861 Bom HCR App A-1 (3)

99

Place v. Searle, (1932) 2 KB 497

64

Pratap Daji v. B.B. & C.L. Rly., 1875 (1) Bom 52

49

Premwati v. State of Rajasthan, MANU/RH/0019/1977 : AIR 1977 Raj 116

96

Priestly v. Fowler, (1837) 3 M&W 1

97

Pushpabai Purshottam Uderhi v. Ranjit Ginning & Pressing Co. Pvt. Ltd., MANU/SC/0249/1977 : AIR 1977 SC 1735: (1977) 2 SCC 475: (1977) 3 SCR 372

95

R

R. Gandhi v. Union of India, MANU/TN/0225/1989 : AIR 1989 Mad 205: (1988) II MLJ 493

104

R. v. Cottageworth, 6 Mad 172

49

R. v. Donovan, (1934) 2 KB 49

20, 169

R.H. Wills & Son v. British Car Auctions, (1978) 2 All ER 392

62

R.K. Karanjia v. Krishna Raj M.D. Thackersey, MANU/MH/0073/1970 : AIR 1970 Bom 424: (1970) 72 Bom LR 94: ILR 1971 Bom 324

113

R.R. Pal Gupta v. Ranjana

152

Radhey Shyam v. Gur Prasad, MANU/UP/0023/1978 : AIR 1978 All 86

115, 172

Raheemunnisa v. District Consumer Forum, Ongole, MANU/AP/0857/2008 : AIR 2009 AP 100

166

Rajasthan State Road Transport Corp. v. Kailash Nath Kothari, MANU/SC/0849/1997 : AIR 1997 SC 3444:1997 ACJ 1148: JT 1997 (7) SC 673: RLW 1997 (3) SC 421: 1997 (5) SCALE 680:MANU/SC/0849/1997 : (1997) 7 SCC 481: (1997) Supp 3 SCR 724: 1997 (2) UJ 669 (SC)

92

Ram Lal v. Mahender Singh, MANU/RH/0300/2007 : AIR 2008 Raj 8

134

Ram Lal v. Tula Ram, (1881) 4 All 97

66

Ram Raj Singh (Dr.) v. Babu Lal, MANU/UP/0286/1982 : AIR 1982 All 285

115

Ramanuja Mudali v. M. Gangan, MANU/TN/0192/1984 : AIR 1984 Mad 103

28

Ramdhara v. Phulwatibai, 1969 Jab LJ 582

106

Ramu Tularam v. Amichand, 1968 ACJ 54

96

Ranganagulu v. Mullackal, MANU/KE/0009/1974 : AIR 1974 Ker 25

43

Ransom v. Kitner, (1888) 31 All App 241

25

Read v. Edwards, (1864) 17 CBNS 245

128, 129

Rehana v. Ahmedabad Municipal Transport Service, MANU/GJ/0071/1976 : AIR 1976 Guj 37

141

Richardson v. Atkinson, (1723) 1 Sir 576

62

Rickards v. Lothian, 1913 AC 263

122

Ricketts v. Thomas Tilling Ltd., (1915) 1 KB 644

95

Rigby v. Hewitt, (1850) 5 Ex 240

33

Robert Addie & Sons (Collieries) Ltd. v. Dumbreck, 1929 AC 358 (HL)

88

Rogers v. Lambert, (1891) 1 QB 318

63

Rogers v. Rajendra Dutt, (1860) 8 MIA 103 (136): 13 Moore PC 209

4

Rookes v. Barnard, 1964 AC 1129

140

Roop Lal v. Union of India, (1841) 8 M&W 540

61

Rudul Sah v. State of Bihar, MANU/SC/0380/1983 : AIR 1983 SC 1086: 1983 Cr LJ 1644: 1983 (2) SCALE 103:MANU/SC/0380/1983 : (1983) 4 SCC 141: (1983) 3 SCR 508

52, 53, 103

Ryland v. Fletcher, 1868 LR 3 HL 330

4, 18, 121, 122, 123, 124, 125, 126, 127, 173

S

S.N.M. Abidi v. Profulla Kumar Mohanta, MANU/GH/0021/2002 : AIR 2002 Gau 75 (DB)

106, 171

S.P.T. Rao (Dr.) v. M.D. Karnataka State Road Transport Corp., 1991 CPJ 641 (Karn)

148

SAHELI v. Commissioner of Police, Delhi, MANU/SC/0478/1989 : AIR 1990 SC 513: 1990 ACJ 345: 1990 (1) Crimes 469 (SC): JT 1989 (4) SC 553: (1990) 98 PLR 609: 1989 (2) SCALE 1315: MANU/SC/0478/1989 : (1990) 1 SCC 422: (1989) Supp 2 SCR 488: 1990 (1) UJ 434 (SC)

103

Saltetre case, (1605) 12 Rep 120

26

Sankar v. Vijaya Bank, (1996) 1 CPJ (Kant SCDRC)

150

Satish Bagdoria v. Airdoot International, III (1996) CPJ 96 (Chand SCDRC)

150

Satyawati Devi v. Union of India, AIR 1967 Del 98: (1969) II LLJ 195 Del

103

Sebastian M. Hongray v. Union of India, MANU/SC/0080/1984 : (1984) 3 SCC 82: 1984 Cr LJ 830: (1984) 3 SCR 544: 1984 (16) UJ 1021 (SC)

103

Secretary of State v. Haribhanji, ILR (1882) 5 Mad 273

100

Shilpa S. Shetty v. Magna Publishing Co. Ltd., MANU/MH/0211/2001 : AIR 2001 Bom 176

108

Sim v. Stretch, (1936) 2 All ER 1237

106, 171

Simmons v. Mitchell, (1880) 6 AC 156: 43 LT 710 PC

106

Sita Ram v. Santanu Prasad, AIR 1966 SC 1967

95

Six carpenter, (1610) 8 Co Rep 146a

56

Skinner & Co. v. Skew & Co., (1893) 1 Ch 413 (422)

7

Skinner v. L.B. & S.C. Rly., (1850) 5 Ex 787

71

Smith v. Baker & Sons, 1891 AC 325

21

Smith v. L&S W. Rly., (1870) 3 KB 577

33

Smith v. Leach Brain & Co. Ltd., (1962) 2 QB 405

36, 37

Smith v. Moss, (1940) 1 KB 424

40

Smith v. Stone, 1647 Style 65

55, 169

Sobha Ram v. Tika Ram, 1936 ILR 58 All 903

64

Soltan v. De Held, (1851) 2 Sim RS 133

114

South Indian Industries Ltd., Madras v. Alamelu Ammal, 1923 Mad 565

22

St. Helen's Smelting Co. v. Tipping, (1865) 11 HL Cas 642

116, 173

State of Haryana v. Santra, 2000 ACJ 1188: (2000) 3 GLR 2309: JT 2000 (5) SC 34: (2000) 3 MLJ 98 (SC): 2000 (3) MPHT 150: 2000 (II) OLR (SC) 234:(2000) 125 PLR 790: 2000 (3) SCALE 417: MANU/SC/0295/2000 : (2000) 5 SCC 182

75

State of Mysore v. Ramachandra, (1970) 73 Bom LR 723

24

State of Orissa v. Padmalochan, MANU/OR/0014/1975 : AIR 1975 Ori 41

102

State of Punjab v. Modern Cultivators, MANU/SC/0011/1964 : AIR 1965 SC 17: (1965) 67 PLR 117: (1964) 8 SCR 273 

71

State of Rajasthan v. Vidyawati, MANU/SC/0025/1962 : AIR 1962 SC 933: (1962) Supp 2 SCR 989

3

State of Saurashtra v. Mohammad Abdullah, MANU/SC/0091/1961 : AIR 1962 SC 445: (1962) 3 SCR 970

30, 31

State of Uttar Pradesh v. Hindustan Levers Ltd., MANU/UP/0138/1972 : AIR 1972 All 486

94

Stephens v. Myers, (1830) 4 C & P 349

48

Stovin v. Wise, (1996) 3 All 801 (HL)

15

Stroyan v. Knowles, (1861) 6 H&N 454

117

Sturges v. Bridgemen, (1879) 11 Ch D 852

119

Sujit Kumar Barerjee v. Rameshwaran, MANU/SC/7790/2008 : AIR 2009 SC 1188

144

Sunil Batra v. Delhi Administration, MANU/SC/0184/1978 : AIR 1978 SC 1675: (1978) 4 SCC 494: 1978 Cr LJ 1741: (1979) 1 SCR 392

38

Sunpson v. Weber, (1925) 133 LT 46

55

Swarup Kishore v. Goverdhandas, AIR 1956 MB 84

43

Swinfen v. Chelmsford (Lord), (1860) 5 H&N 890

73

T

T. Pillai v. Municipal Council, MANU/TN/0204/1961 : AIR 1961 Mad 230

44

T.C. Balakrishnan Menon v. T.R. Subramanian, MANU/KE/0040/1968 : AIR 1968 Ker 151

123

T.J. Ponnen M.C. v. Verghese, MANU/SC/0054/1968 : AIR 1970 SC 1876: 1970 Cr LJ 1651:(1969) 1 SCC 37: (1969) 2 SCR 692

108

T.T. Thomas (Dr.) v. Elissar, MANU/KE/0014/1987 : AIR 1987 Ker 52

75

T.V. Ramasubba Iyer v. Ahmad Mohideen, MANU/TN/0214/1972 : AIR 1972 Mad 398

107

Tanjore case

30

Tellet v. Ward, (1882) 10 QBD 17

130

Theyer v. Purnell, (1918) 2 KB 333

129

Thomas v. Quartermaine, (1887) 18 QBD 685

21, 22

Thompson v. London County Council, (1899) 1 QB 840

46

Tremain v. Pike, 1969 WLR 1556

36

Tuberville v. Stamp, (1697) 1 Ld Raym 267

89

Turner v. Jagmohan Singh, (1905) 27 All 531

28

Turner v. Stallibrass, (1898) 1 QB 56

3

Tushar Kanti Ghosh v. Bina Bhowmic, 1953 CWN 378

110, 112

U

U.P. Power Corporation v. Bijendra Singh, AIR 2009 All 56

72

U.T. Chandigarh Administration v. Amarjeet Singh, MANU/SC/0389/2009 : AIR 2009 SC 1607

144

Umedilal v. United India Assurance Co., III (1996) CPJ 112 (Chand. SCDRC)

151

Union of India v. Nathmal Hansaria, 1 (1991) CPJ 308

152

Union of India v. Sugrabai, MANU/MH/0038/1969 : AIR 1969 Bom 13: (1968) 70 Bom LR 212: ILR 1968 Bom 998

102

Usha Ben v. Bhagya Laxmi Chitra Mandir, AIR 1978 Guj 13: (1977) GLR 424

115

V

V. Krishna Naidu v. Union of India, MANU/TN/0585/1975 : AIR 1976 Mad 95

88

Victorian Railway Commissioners v. Coultas, (1888) 13 App Cas 222

76

Vidya Devi v. M.P. State Road Transport Corp., MANU/MP/0022/1975 : AIR 1975 MP 99

81

Vidya Soni v. Pushpesh Dwivedi, MANU/MP/0371/2008 : AIR 2008 MP 319

81

W

Wagner v. International Railway, (1921) 232 NY 176

23

Walker v. G.N. Rly., (1890) 28 LR Ir 69

41

Weld Blundell v. Stephens, 1920 AC 986

32

Wenman v. Ash, (1953) 13 CB 844

108

West v. Bristol Tramways, (1908) 2 KB 14

123

Wetripp v. Beldock, (1938) 2 All ER 779

55

Wheat v. E. Lason & Co., (1966) 1 All ER 582 (HL)

85

Wilkinson v. Downston, (1897) 2 QB 57

17

Williams v. Arthur, (1847) 5 QB 320

63

Williams v. Jones, (1865) 3 H&C 602

93

Wilson v. Tumman, (1843) 6 M&G 236 (242)

89

Wilton v. Girdlestone, (1822) 5 B&Ald 847

62

Winchester v. Fleming, (1958) 1 QB 259

65

Winsmore v. Green Park, 1745 Wills 577

12

Winter Bottom v. Lord Derby, 1867 LR Exch 316

115

Wormald v. Cole, (1954) 1 All ER 683

129

Y

Y.S. Kumar v. Kuldip Singh, AIR 1972 P&H 326

140

Yousoup v. Metro-Goldwyn Mayer Pictures Ltd., (1934) 50 ILR 581

171

Youssoup v. Metro-Goldwyn Mayer Pictures Ltd., MANU/TN/0369/2000 : AIR 2001 Mad 225

106

Z

Zargham Abbas v. Hari Chand, MANU/UP/0219/1980 : AIR 1980 All 259

136