A. Raghavamma v. A. Chenchamma, MANU/SC/0250/1963 : AIR 1964 SC 136: (1964) 1 SCA 593: (1964) 2 SCR 933

125

Abdul Razak Murtaza Dafadar v. State of Maharashtra, MANU/SC/0091/1969 : AIR 1970 SC 283: 1969 (2) SCJ 870: 1969 Mad LJ (Cri) 862: 1970 Cr LJ 373: (1970) 1 SCA 535: (1970) 1 SCR 551: 1970 MPLJ 932: 1970 Mah LJ 747

12

Abdulla Mohammed Pagarkar v. State (Union Territory of Goa, Daman and Diu), (1980) 3 SCC 110: AIR 1980 SC 499: 1980 Cr LJ 220: 1980 All Cr C 302: 1980 SCC (Cri) 546: 1979 Cr App R (SC) 349: 1979 Cr LR (SC) 683: (1980) 1 SCR 604

125

Abuthagir v. State Rep. by Inspector of Police, Madurai, MANU/SC/0968/2009 : AIR 2009 SC 2797: 2009 Cr LJ 3987: 2009 AIR SCW 4248: 2009 (2) ALD(CRL) 562: 2009 (3) Cur Cr R 304: 2009 (3) Mad LJ (Cri) 1016: (2009) 7 SCALE 585

172

Aghnoo Nagesia v. State of Bihar, MANU/SC/0079/1965 : AIR 1966 SC 119: (1965) 2 SCA 367: (1965) 2 SCWR 750: 1966 Cr LJ 100: 1966 MPLJ 49: 1966 (1) SCJ 193: 1966 SCD 243: (1966) 1 SCR 134

72

Akbar Sheikh v. State of West Bengal, MANU/SC/0746/2009 : (2009) 7 SCC 415

45

All India Anna Dravida Munnetra Kazhagam v. L.K. Tripathi, MANU/SC/0509/2009 : AIR 2009 SC 1314: 2009 AIR SCW 2424: 2009 (2) Cur Cr R 659: 2009 (5) Mad LJ 782: 2009 (2) Rec Cr R 658: MANU/SC/0509/2009 : (2009) 5 SCC 417: (2009) 4 SCALE 547: 2009 (2) SCC (Cri) 673

8, 11

All India Anna Dravida Munnetra Khazagam v. State Election Commissioner, AIR 2007 (NOC) Mad 1801

27

Allah Baksh v. Crown, 1951 FCR 193

80

Ambika Prasad Thakur v. Ram Ekbal Rai, AIR 1966 SC 605: (1966) 1 SCA 35: 1966 BLJR 147: 1966 SCD 485: (1966) 1 SCR 758

55

Amrit Banaspati Co. Ltd. v. Union of India, MANU/SC/0249/1995 : AIR 1995 SC 1340

127

Andhra Pradesh State Road Transport Corporation, Hyderabad v. P. Venkaiah, MANU/SC/0676/1997 : (1997) 10 SCC 128: AIR 1997 SC 2600: 1997 AIR SCW 2556: JT 1997 (5) SC 362: 1997 (2) LACC 35: 1997 (2) Land LR 257: 1997 (2) SCJ 35: (1997) 3 SCR 1054: (1997) 4 SCALE 154: 1997 (4) Supreme 606

110

Appu alias Ayyanar Padayachi v. State, MANU/TN/0177/1971 : AIR 1971 Mad 194: 1970 Mad LW (Cri) 239:(1971) 2 Mad LJ 53: 1971 Mad LJ (Cri) 432: 1971 Cr LJ 615

33

Assistant Collector of Central Excise, Chandan Nagar, West Bengal v. Dunlop India Ltd., MANU/SC/0169/1984 : AIR 1985 SC 330: (1985) 1 SCC 260: 1985 (1) Land LR 443: 1985 SCC (Tax) 75: (1985) 1 Andh LT 257: 1985 UJ (SC) 368: (1985) 58 Comp Cas 145: (1985) 2 SCR 190

104

Avadh Kishore Dass v. Ram Gopal, MANU/SC/0003/1978 : AIR 1979 SC 861: 1979 UJ (SC) 251: (1979) 4 SCC 790

55

Awdesh v. State of Uttar Pradesh, MANU/SC/0077/1995 : AIR 1995 SC 375: JT 1994 (7) SC 694: (1995) 1 SCC 200:1994 AIR SCW 4572: 1994 (3) Crimes 283: 1995 (2) Cur Cr R 16: 1994 SCC (Cri) 1676

32

Badri Rai v. State of Bihar, MANU/SC/0047/1958 : AIR 1958 SC 953: 1958 Cr LJ 1434: 1959 Mad LJ (Cri) 25:1958 All LJ 909: 1959 SCJ 117: 1959 SCA 315: MANU/SC/0047/1958 : 1959 SCR 1141

41

Bai Hira Devi v. Official Assignee of Bombay, MANU/SC/0001/1958 : AIR 1958 SC 448: 1958 SCJ 766:(1958) 2 Andh WR (SC) 108: 60 Bom LR 932: (1958) 2 MLJ (SC) 108: 1959 SCA 136: MANU/SC/0001/1958 : 1958 SCR 1384

122

Bal Krishna Das Agrawal v. Radha Devi, MANU/SC/0173/1989 : AIR 1989 SC 1966

92

Balakishan A. Devidayal v. State of Maharashtra, MANU/SC/0112/1980 : AIR 1981 SC 379: 1980 Cr LJ 1424: 1980 SC Cr R 421: 1980 Cr LR (SC) 588: (1981) 1 APLJ (SC) 17: 1980 BBCJ (SC) 131: MANU/SC/0112/1980 : (1980) 4 SCC 600: 1981 SCC (Cri) 62: (1981) 1 SCR 875

62

Balaram Agasti v. Ramesh Chandra Mohanty, MANU/OR/0005/1973 : AIR 1973 Ori 13

120

Baljeet Singh v. State of Haryana, MANU/SC/0159/2004 : AIR 2004 SC 1714: 2004 AIR SCW 1230: 2004 (2) Crimes 285:JT 2004 (3) SC 93: (2004) 3 SCC 122: 2004 (2) SLT 320: 2004 (3) SRJ 561: (2004) 2 SCALE 632: 2004 SCC (Cri) 692: 2004 (2) Supreme 279

139

Balmokand v. Emperor, AIR 1915 Lah 16

39

Balram Singh v. State of Punjab, MANU/SC/0393/2003 : AIR 2003 SC 2213: 2003 AIR SCW 2656: 2003 (3) Crimes 43:JT 2003 (4) SC 569: (2003) 11 SCC 286: 2003 (3) SLT 601: (2003) 4 SCALE 561: 2004 SCC (Cri) 149: 2003 (3) Supreme 749

34

Bami Bewa v. Krushna Chandra Swain @ Gochhayat, MANU/OR/0246/2003 : AIR 2004 Ori 14: 2004 (1) CLR 105: 2004 (1) Civil Court C 543

99

Bapu Rao v. State of Maharashtra, AIR 1968 SC 855

82

Basant Singh v. Janki Singh, MANU/SC/0284/1966 : AIR 1967 SC 341: 1967 BLJR 27: 1967 All LJ 1: (1967) 1 SCWR 125:1967 (1) SCJ 476: 1967 SCD 399: (1967) 1 SCR 1

55

Basanti v. State of Himachal Pradesh, MANU/SC/0285/1987 : (1987) 3 SCC 227: AIR 1987 SC 1572: 1987 Cr LJ 1869: 1987 (1) Supreme 542: JT 1987 (2) SC 281: 1987 SCC (Cri) 483: 1987 Cr LR (SC) 302: 1987 All Cr C 442

27

Bhagbaticharan v. Emperor, (1893) 60 Cal 719

58

Bhagirathi v. State of Andhra Pradesh, MANU/MP/0009/1959 : AIR 1959 MP 17

67

Bhagwan Dass v. State, MANU/SC/0037/1957 : AIR 1957 SC 589: 1957 Cr LJ 889: 1957 SCJ 515: 1957 MPC 564: 1957 SCC 308: 1957 SCA 836: 1957 BLJR 678: 1957 All LJ 722

82

Bhagwan Swarup Lal Bishan Lal v. State of Maharashtra, AIR 1965 SC 682: (1964) 2 SCR 378: 1964 (2) SCJ 771: (1965) 1 Cr LJ 608

39, 40

Bharat Singh v. Mst. Bhagirathi, MANU/SC/0362/1965 : AIR 1966 SC 405: 1966 SCD 153: (1966) 1 SCWR 222:1966 (2) SCJ 53: (1966) 1 SCR 606

56

Bhogadi Kannababu v. Vuggina Pydamma, MANU/SC/2687/2006 : (2006) 5 SCC 532: AIR 2006 SC 2403: 2006 AIR SCW 3052: 2006 (2) Cur CC 293: 2006 (3) JCR SC 101: MANU/SC/2687/2006 : (2006) 5 SCC 532: 2006 (6) SCJ 414: 2006 (6) SRJ 236: (2006) 5 SCALE 642: 2006 (4) Supreme 329

183

Bhuboni Sahu v. Emperor

147

Bilas Kunwar v. Desraj Ranjit Singh, AIR 1915 PC 96

183

Binay Kumar Singh v. State of Bihar, MANU/SC/0088/1997 : AIR 1997 SC 322: 1997 Cr LJ 362: 1997 AIR SCW 78: JT 1996 (10) SC 79: 1997 (12) OCR 374: (1997) 1 SCC 283: 1997 SCC (Cri) 333

43

Bipin Shantilal Panchal v. State of Gujarat, AIR 2001 SC 1158: 2001 Cr LJ 1254: 2001 AIR SCW 841: 2001 (1) Crimes 288: JT 2001 (3) SC 120: (2001) 3 SCC 1: 2001 (1) SCJ 460: 2001 (3) SRJ 437: (2001) 2 SCALE 167: 2001 SCC (Cri) 417: 2001 (2) Supreme 65: 2001 (1) UJ (SC) 573

23

Biswanath Prasad v. Dwarka Prasad, MANU/SC/0006/1973 : (1974) 1 SCC 78: AIR 1974 SC 117: 1974 SCD 134:1974 (1) SCJ 564: (1974) 2 SCR 124

56

Bodh Raj v. State of Jammu and Kashmir, MANU/SC/0723/2002 : AIR 2002 SC 3164: 2002 Cr LJ 4664: 2002 AIR SCW 3655: 2002 (4) Crimes 182: MANU/SC/0723/2002 : (2002) 8 SCC 45: 2002 (4) SCJ 128: 2002 (5) SLT 111: 2002 (8) SRJ 477: (2002) 6 SCALE 266: 2003 SCC (Cri) 201: 2002 (6) Supreme 132

180

Boyse v. Roosbarough, 6 HLC 42

37

Brain v. White Raven and Furnem Junction Ry., (1850) 3 HLC 1

2

Brijbasi Lal Shrivastava v. State of Madhya Pradesh, MANU/SC/0090/1979 : AIR 1979 SC 1080: 1979 Cri LR (SC) 123: 1979 Cur LJ (Cri) 162: 1979 UJ (SC) 314: 1979 Cr LJ 913: 1978 Serv LC 160: MANU/SC/0090/1979 : (1979) 4 SCC 521

59

Buridi v. Venkata, MANU/AP/0398/2010 : AIR 2010 AP 172

138

Butterley Co. v. New Hucknall Colliery Co., (1909) 1 Ch 37

3

C.P. Agarwal v. P.O., Labour Court, MANU/SC/0906/1997 : (1996) 11 SCC 97: AIR 1997 SC 3655: 1997 Lab IC 1496: 1997 AIR SCW 1338: JT 1996 (9) SC 729: 1997 (3) LLJ 788: 1997 (2) LLN 7: 1997 SCC (L&S) 370: 1997 (1) Supreme 288: 1997 (1) UJ (SC) 284

109

Calcutta Municipal Corpr. v. Pawan Kamar, MANU/SC/0011/1999 : AIR 1999 SC 738

21

Chandrakant Ratilal Mehta v. State of Maharashtra, 1993 Cr LJ 2863: 1993 (3) Bom CR 99

45

Chandramathi v. Pazhetti Balan, MANU/KE/0014/1982 : AIR 1982 Ker 68: (1982) 1 DMC 256

137

Chet Ram v. Manjoor Hasan, AIR 1954 AP 441

129

Chhaganlal Keshavlal Mehta v. Patel Narandas Haribhai, MANU/SC/0353/1981 : (1982) 1 SCC 223: AIR 1982 SC 121: 1982 UJ (SC) 120: 1982 All LR 108: 1982 (1) 23 Guj LR 325: 1982 Mah LR (SC) 108:1982 BBCJ (SC) 119:

151

Chhotanney v. State of Uttar Pradesh, MANU/SC/0246/2009 : AIR 2009 SC 2013: 2009 AIR SCW 1680: 2009 (3) ALJ 106: 2009 (64) All Cr C 920: 2009 (75) All Ind Cas 58: 2009 (2) Crimes 139: 2009 (43) OCR 54:(2009) 3 SCALE 171

10

Chunni Lal v. State of Uttar Pradesh, MANU/SC/0422/2010 : AIR 2010 SC 2467

32

Commissioner of Customs, New Delhi v. M/s C-Net Communication India Pvt. Ltd., AIR 2007 SC (Supp) 957

10

Dannu Singh v. Emperor, 25 Cr PC 574

79

Darshan Singh v. Gujjar Singh, MANU/SC/0007/2002 : AIR 2002 SC 606: 2002 AIR SCW 201: JT 2002 (1) SC 11: 2002 (1) Land LR 287: MANU/SC/0007/2002 : (2002) 2 SCC 62: 2002 (1) SCJ 208: 2002 (1) SLT 119: 2002 (2) SRJ 424: (2002) 1 SCALE 70: 2002 (1) Supreme 36

135

Daubart v. Merryll Dow Pharmaceutical Inc., 113 Sct 2786 (1993)

10

Delhi Administration v. Balakrishan, MANU/SC/0093/1971 : AIR 1972 SC 3: 1972 Cr LJ 1: 1972 (1) SCJ 347: 1972 Mad LJ (Cri) 205: MANU/SC/0093/1971 : (1972) 4 SCC 659

181

Delhi Cloth and General Mills Ltd. v. Union of India, MANU/SC/0031/1987 : AIR 1987 SC 2414: JT 1987 (5) SC 35: 1987 (3) SCJ 328: (1987) 2 Cur CC 983

153

Delhi Development Authority v. Durga Chand Kaushish, MANU/SC/0329/1973 : AIR 1973 SC 2609: 1973 Ren CR 708: MANU/SC/0329/1973 : (1973) 2 SCC 825: (1973) 2 SCWR 642

 9, 14

Dr. Sida Nitinkumar Laxmankumar Laxmanbhai v. Gujarat University, MANU/GJ/0172/1991 : AIR 1991 Guj 43: 1990 (2) Guj LH 471: 1990 (2) Guj LR 808: 1990 (6) Serv LR 551

152

Dwijesh v. Naresh, MANU/WB/0056/1945 : AIR 1945 Cal 492

23

E. v. Bhagwandas Tulsidas, 47 Bom LR 997

23

Earabhadrappa v. State of Karnataka, AIR 1983 SC 446

13

Emperor v. Har Piari, MANU/UP/0201/1926 : AIR 1926 All 737

59

Emperor v. Jagia, MANU/BH/0098/1938 : AIR 1938 Pat 308

64

Emperor v. Mallangowda, (1917) 19 Bom LR 683

64

Emperor v. Nanua, MANU/UP/0042/1940 : AIR 1941 All 145

34

Emperor v. Shafi Ahmad, (1929) 31 Bom LR 515

16

Fagnu Bhoi v. State of Orissa, 1992 Cr LJ 1808: 1992 (1) Cr LC 405: 1992 (1) Crimes 10: 1991 (72) Cut LT 702

143

Fakhruddin v. State of Madhya Pradesh, AIR 1967 SC 1326: (1967) 1 SCWR 449: 1967 All LJ 303: 1967 Jab LJ 441: 1967 Cr LJ 38: (1967) 2 SCA 135: 1967 (2) SCJ 885: 1967 MPWR 38

97

Forest Range Officer v. P. Mohammed Ali, MANU/SC/0037/1994 : AIR 1994 SC 120: 1993 AIR SCW 3754: 1993 (2) Crimes 415: JT 1993 (3) SC 222: (1993) 3 SCR 497: 1993 SCC (Cri) 1070: (1993) Supp 3 SCC 627

90

Fuljari Lal v. Ram Sarup, AIR 1953 MB 177

105

Ganesh K. Gulve v. State of Maharashtra, MANU/SC/0694/2002 : AIR 2002 SC 3068: 2002 AIR SCW 3528: 2002 (4) Crimes 92: JT 2002 (6) SC 337: (2002) 7 SCC 71: 2002 (5) SLT 24: 2002 (8) SRJ 386: (2002) 6 SCALE 422: 2002 SCC (Cri) 1589: 2002 (6) Supreme 45: 2002 (2) UJ (SC) 1318

93

Gangabai v. Chhabubai, MANU/SC/0385/1981 : (1982) 1 SCC 4: AIR 1982 SC 20: 1982 UJ (SC) 1: (1982) 1 APLJ (SC) 1: 1982 MPLJ 1: (1982) 1 SCR 1176: (1982) 14 Lawyer 48: (1982) 2 SCWR 53

118

Gentela Vijayavardhan Rao v. State of Andhra Pradesh, MANU/SC/0719/1996 : AIR 1996 SC 2791: 1996 Cr LJ 4151: 1996 AIR SCW 3555: 1996 (3) Crimes 197: JT 1996 (7) SC 491: (1996) 6 SCC 241:1996 (3) SCJ 247: 1996 SCC (Cri) 1290

28

Gopal Saran v. Satyanarayan, MANU/SC/0195/1989 : AIR 1989 SC 1141: 1989 MPRCJ 53: (1989) 3 SCC 56

172

Goutam Kundu v. State of West Bengal, MANU/SC/0345/1993 : AIR 1993 SC 2295: 1993 Cr LJ 3233: 1993 AIR SCW 2325: 1993 (2) Crimes 481: JT 1993 (3) SC 443: (1993) 3 SCC 418: 1993 (3) SCJ 206: (1993) 3 SCR 917: 1993 SCC (Cri) 928

137, 144

Govind Narain v. State of Rajasthan, MANU/SC/0374/1993 : AIR 1993 SC 2457: 1993 Cr LJ 2598: 1993 AIR SCW 2179: 1994 (1) APLJ 52: 1994 APLJ (Cri) 150: 1993 JT (Supp) 522: 1993 SCC (Cri) 1012: (1993) Supp 3 SCC 343

80

Gulzar Ali v. State of Himachal Pradesh, MANU/SC/0911/1998 : (1998) 2 SCC 192

93

Gurbachan Singh v. Satpal Singh, MANU/SC/0034/1990 : AIR 1990 SC 209: 1990 Cr LJ 562: JT 1989 (4) SC 38: 1989 Marriage LJ 602

138

Hadu v. State of Orissa, MANU/OR/0067/1950 : AIR 1951 Ori 53

34

Haider v. State of Maharashtra, MANU/SC/0290/1979 : (1979) 4 SCC 600

60

Hales v. Kerr, (1908) 2 KB 601

3

Harbans Lal v. State of Haryana, MANU/SC/0113/1993 : AIR 1993 SC 819: 1993 Cr LJ 75: 1992 AIR SCW 3303: 1992 (3) Crimes 758: 1993 East Cr C 109: 1992 JT (Supp) 7: 1993 (1) Mah LR 90: 1992 (3) SCJ 362: 1994 SCC (Cri) 130: (1993) Supp 4 SCC 641

78

Haroom Haji Abdulla v. State of Maharashtra, MANU/SC/0060/1967 : AIR 1968 SC 832: 1968 Mad LJ (Cri) 591: (1968) 1 SCWR 243: 1968 SCD 391: 1968 Cr LJ 1017: 1968 (2) SCJ 534: (1968) 2 SCR 641: 1970 MPLJ 537: 1970 Mah LJ 604

146

Haryana Seeds Development Corporation Ltd. v. Sadhu, MANU/SC/0123/2005 : AIR 2005 SC 2023: 2005 AIR SCW 1208: JT 2005 (2) SC 592: (2005) 3 SCC 198: 2005 (2) SCJ 267: 2005 (2) SLT 569: 2005 (4) SRJ 112: (2005) 2 SCALE 270: 2005 (2) Supreme 169

92

Hasmattullah v. State of Madhya Pradesh, MANU/SC/0518/1996 : (1996) 4 SCC 391 (401): AIR 1996 SC 2076:1996 AIR SCW 2498: JT 1996 (5) SC 295: 1996 Jab LJ 406: 1996 (3) SCJ 113: 1996 (2) UJ (SC) 478

107

Hawkins v. Powells, (1911) 1 KB 988

15

Hunt v. Swyney, 33 PAC 854

36

Indra Mohan v. State of Assam, 1982 Cr LJ (NOC) 127 (Gau)

179

Ishwar Das Jain (dead) through L.R. v. Sohan Lal (dead) through L.R., MANU/SC/0747/1999 : AIR 2000 SC 426:1999 AIR SCW 4573: JT 1999 (9) SC 305: MANU/SC/0747/1999 : (2000) 1 SCC 434: 2000 (1) SCJ 197: 2000 (1) SRJ 247: (1999) 7 SCALE 277: 1999 (10) Supreme 27: 2000 (1) UJ (SC) 666

113

Jagannath v. Ram Chandra, MANU/UP/0154/1952 : AIR 1952 All 408

99

Jagjit Singh v. State of Haryana, MANU/SC/5473/2006 : AIR 2007 SC 590: 2007 AIR SCW 158: 2007 (5) All MR 16 (NOC):MANU/SC/5473/2006 : (2006) 11 SCC 1: (2006) 13 SCALE 335

11

Javed Alam v. State, (2009) 8 SCALE 68

27

Jaya Ram v. State of Tamil Nadu, AIR 1976 SC 791

82

Jayawant Dattatray Suryarao v. State of Maharashtra, MANU/SC/0710/2001 : (2001) 10 SCC 109: 2002 Cr LJ 226: 2001 AIR SCW 4717: 2002 (1) Crimes 31: JT 2001 (9) SC 605: 2001 (5) SCJ 180: (2001) 8 SCALE 36: 2002 SCC (Cri) 897: 2001 (8) Supreme 362

75

Jesu Asir Singh v. State, MANU/SC/7830/2007 : AIR 2007 SC 3015: 2007 Cr LJ 4310: 2007 AIR SCW 5472: 2007 (57) All Ind Cas 12: 2007 (3) Chand Cr C 111: 2007 (3) Crimes 333: 2007 (4) JCC 2629: 2007 (4) Rec Cr R 38: (2007) 10 SCALE 110

20

Jyoti Das v. State of Assam, MANU/GH/0007/1990 : AIR 1990 Gau 24: (1989) 1 Gua LR 63

152

K. Ramachandra Reddy v. Public Prosecutor, MANU/SC/0127/1976 : AIR 1976 SC 1994: 1976 Cr LR (SC) 286: 1976 Cr LJ 1548: MANU/SC/0127/1976 : (1976) 3 SCC 618: 1976 SCC (Cri) 473: 1976 SC Cr R 366: (1976) 2 APLJ (SC) 39: 1977 (1) SCJ 36: 1976 Supp SCR 542

80

K.M. Rajendran v. Arul Prakasham, MANU/TN/0284/1998 : AIR 1998 Mad 336: 1998 (4) Cur CC 286: 1998 (2) Mad LJ 423: 1998 (2) Mad LW 225: 1999 (1) Arb LR 227

119

Kake Singh alias Surendra Singh v. State of Madhya Pradesh, MANU/SC/0160/1981 : AIR 1982 SC 1021: 1981 SCC (Cri) 645: 19981 Cr App R (SC) 319: 1982 Cr LR (SC) 8: 1982 Cr LJ 986: 1982 Chand Cr C 64 (SC): 1981 Supp SCC 25

80

Kalu Mirza v. Emperor, ILR 37 Cal 91 : 11 Cr LJ 23

43

Kalyan Singh v. Chhoti, MANU/SC/0258/1989 : AIR 1990 SC 396: JT 1989 (4) SC 439

110

Kamla v. State of Punjab, MANU/SC/0086/1993 : AIR 1993 SC 374: 1993 Cr LJ 68: 1992 AIR SCW 3420: 1992 (3) Crimes 1088: 1993 (1) DMC 4: JT 1992 (6) SC 707: 1993 (6) OCR 92:(1993) 1 SCC 1: 1992 (3) SCJ 449: 1993 SCC (Cri) 1: 1993 (1) UJ (SC) 89

80

Kamti Devi v. Poshi Ram, MANU/SC/0335/2001 : (2001) 5 SCC 311: AIR 2001 SC 2226: 2001 AIR SCW 2100: 2001 (3) Civ LJ 523: JT 2001 (1) SC (Supp) 87: 2001 (4) SCJ 147: 2001 (6) SRJ 345: (2001) 4 SCALE 195: 2001 SCC (Cri) 892: 2001 (4) Supreme 78

10

Kansa Behera v. State of Orissa, MANU/SC/0240/1987 : AIR 1987 SC 1507: 1987 Cr LJ 1852: JT 1987 (3) SC 193: MANU/SC/0240/1987 : (1987) 3 SCC 480: 1987 Cr LR (SC) 389: (1987) 2 Cr LC 350: 1987 SCC (Cri) 601: 1987 All WC 1239

59

Kanti Prasad Jayshanker Yagnik v. Purshottamdas Ranchhoddas Patel, MANU/SC/0263/1969 : AIR 1969 SC 851:(1969) 3 SCR 400

178

Kanya Ram Vira Singh v. Manipur Drivers Association, AIR 1957 Manipur 9

97

Kapoor Singh Rana v. State of Delhi, 1 (2006) CCR 558 (DB)

26

Kashmira Singh v. State, AIR 1965 J&K 37: 1964 Kash LJ 267: (1965) 1 Cr LJ 554

27

Khushal Rao v. State of Bombay, MANU/SC/0107/1957 : AIR 1958 SC 22: 1958 Cr LJ 106: 1957 MPC 813: 1958 SCJ 198: 1958 All LJ 91: 1958 Mad LJ (Cri) 100: 1958 Jab LJ 175: 1958 SCC 28: 1958 SCR 552:1959 SCA 281

81, 82, 85

Kishanlal v. State of Rajasthan, MANU/SC/0481/1999 : AIR 1999 SC 3062: 1999 Cr LJ 4070: 1999 AIR SCW 2998: 1999 (4) Crimes 103: JT 1999 (6) SC 41: 1999 (17) OCR 457: (2000) 1 SCC 310: 1999 (9) SRJ 90: (1999) 5 SCALE 31: 2000 SCC (Cri) 182: 1999 (7) Supreme 386:1999 (2) UJ (SC) 1284

84

Kusa v. State of Orissa, MANU/SC/0150/1980 : (1980) 2 SCC 207: AIR 1980 SC 559: 1980 Cr LJ 408: 1980 SCC (Cri) 389: 1980 Cr LR (SC) 200: 1980 SC Cr R 315

79, 83

Lakhmi v. Haider, 3 CWN 268

19

Lal Chand Marwari v. Mohant Ramrup Gir, AIR 1926 PC 9

135

Lal Singh v. State of Gujarat, MANU/SC/0017/2001 : AIR 2001 SC 746: 2001 Cr LJ 978: 2001 AIR SCW 389: 2001 (1) Crimes 115: JT 2001 (1) SC 410: (2001) 3 SCC 221: 2001 (1) SCJ 236: (2001) 1 SCALE 284: 2001 SCC (Cri) 473: 2001 (1) Supreme 78: 2001 (1) UJ (SC) 608

64

Lallubhai Devchand Shah v. State of Gujarat, MANU/SC/0130/1971 : AIR 1972 SC 1776: 1972 Cr LJ 828

81

Laxman Naik v. State of Orissa, MANU/SC/0264/1995 : AIR 1995 SC 1387: 1995 Cr LJ 2692 (SC): 1995 AIR SCW 2057:1994 (1) Crimes 806: JT 1994 (2) SC 39: (1994) 3 SCC 381: (1994) 2 SCR 94: 1994 SCC (Cri) 656: 1994 (1) UJ (SC) 645

7

Laxman v. State of Maharashtra, MANU/SC/0707/2002 : AIR 2002 SC 2973: 2002 Cr LJ 4095: 2002 AIR SCW 3479: 2002 (4) Crimes 42: MANU/SC/0707/2002 : (2002) 6 SCC 710: 2002 (4) SCJ 52: 2002 (5) SLT 49: (2002) 6 SCALE 135: JT 2002 (6) SC 313: 2002 (5) Supreme 557: 2002 (2) UJ (SC) 1363

89

Limbaji v. State of Maharashtra, MANU/SC/0792/2001 : AIR 2002 SC 491: 2002 Cr LJ 590: 2002 AIR SCW 22: 2002 (1) Crimes 63: JT 2001 (2) SC (Supp) 79: (2001) 10 SCC 340: 2001 (5) SCJ 229: 2002 (1) SLT 1: 2002 (2) SRJ 235: (2001) 8 SCALE 522: 2002 SCC (Cri) 1044: 2001 (8) Supreme 722: 2002 (1) UJ (SC) 307

145

Lokeman Shah v. State of West Bengal, MANU/SC/0245/2001 : AIR 2001 SC 1760: 2001 Cr LJ 2196: 2001 AIR SCW 1646: 2001 (2) Crimes 212: JT 2001 (4) SC 520: (2001) 5 SCC 235: (2001) 3 SCALE 297: 2001 SCC (Cri) 829: 2001 (3) Supreme 305: 2001 (2) UC 33

16

M. Narasimha Rao v. State of Andhra Pradesh, AIR 2001 SC 318

15

M.C. Verghese v. T.J. Ponnan, MANU/SC/0054/1968 : (1969) 1 SCC 37: AIR 1970 SC 1876: 1968 Ker LT 904: 1970 Cr LJ 1651: 1970 SC Cr R 198: (1969) 2 SCR 692: 1970 (2) SCJ 353: 1970 Mad LJ (Cri) 630

73

M.O. Shamsuddin v. State of Kerala, MANU/SC/0677/1995 : (1995) 3 SCC 351: 1995 AIR SCW 2717

148

M.S. Narayana Menon alias Mani v. State of Kerala, MANU/SC/2881/2006 : (2006) 6 SCC 39: AIR 2006 SC 3366: 2006 Cr LJ 4607: 2006 AIR SCW 4652: 2006 (3) Crimes 117: 2006 (35) OCR 43: 2006 (8) SRJ 275: (2006) 6 SCALE 393: 2006 SCC (Cri) 30: 2006 (5) Supreme 547:2006 (2) UC 1289

21

N. Sri Rama Reddy v. V.V. Giri, MANU/SC/0333/1970 : AIR 1971 SC 1162: 1970 Ker LT 390: 1970 SCD 646: 1970 UJ (SC) 604: (1971) 1 SCA 394: 1971 (1) SCJ 483: (1971) 1 SCR 399

11, 20

N. Yovas v. Immanueal Jose, MANU/KE/0001/1996 : AIR 1996 Ker 1: 1995 (2) Civ LJ 815: 1995 (2) DMC 296: 1996 (1) Hindu LR 312: 1996 (3) ICC 60: ILR(ker) 1995 (2) KER 338: 1995 (1) Ker LJ 417: 1995 (1) Ker LT 626

168

Nandam Mohanamma v. Markonda Narasimha Rao, MANU/AP/0447/2005 : AIR 2006 AP 8: 2006 AIHC 662: 2006 (1) ALJ (NOC) 145: 2005 (5) Andh LD 296: 2006 (1) Rent LR 510

9

Narain Singh v. State of Haryana, MANU/SC/0095/2004 : AIR 2004 SC 1616: 2004 Cr LJ 1409: 2004 AIR SCW 902: 2004 (1) Crimes 398: 2004 (2) JCJR 126: JT 2004 (2) SC 327: 2004 (27) OCR 680: 2004 (2) SLT 171: 2004 (3) SRJ 411: (2004) 2 SCALE 251: 2005 SCC (Cri) 185: 2004 (1) Supreme 909

81

Neelkantan v. Mallika Begum, MANU/SC/0062/2002 : AIR 2002 SC 827: 2002 AIR SCW 490: JT 2002 (1) SC 433: 2002 (1) Mad LJ 166: MANU/SC/0062/2002 : (2002) 2 SCC 440: 2002 SCFBRC 154: 2002 (1) SLT 548: 2002 (3) SRJ 506: (2002) 1 SCALE 512: 2002 (1) Supreme 369

127

Nika Ram v. State of Himachal Pradesh, MANU/SC/0193/1972 : AIR 1972 SC 2077: (1973) 1 SCR 428: ILR 1974 HP 187

63

Nishi Kant Jha v. State of Bihar, MANU/SC/0060/1968 : AIR 1969 SC 422: 1969 2 SCR 1033: ILR 48 Pat 9

58

Magraj Patodia v. R.K. Birla, (1970) 2 SCC 889: AIR 1971 SC 1295: 1970 UJ (SC) 905:(1971) 2 SCR 118

45

Mahabir Prasad Verma v. Dr. Surinder Kaur, MANU/SC/0217/1982 : AIR 1982 SC 1043: (1982) 2 SCC 258: (1982) 1 Rent LR 591: 1982 UJ (SC) 394: (1982) 1 Ren CR 615: 1982 (1) SCJ 362: (1982) 2 Ren CJ 205: 1982 East LR 309

44

Malaya Kumar Ganguly v. Sukumar Mukherjee, MANU/SC/1416/2009 : AIR 2010 SC 1162

111

Malkiat Singh v. State of Punjab, 1970 Cr LJ 750: MANU/SC/0534/1969 : AIR 1970 SC 713: 1970 (1) SCJ 473:(1989) 2 SCR 663: 1970 MLJ (Cri) 246 (SC)

33

Mallappa Siddappa Alakanur v. State of Karnataka, MANU/SC/1120/2009 : AIR 2009 SC 2959: 2009 AIR SCW 4726: 2009 (3) All Cr R 2412: 2009 (3) Crimes 230: 2009 (6) Kant LJ 177: (2009) 9 SCALE 159

175

Maneklal Mansukhbhai v. Hormutsji Jamshedji Ginwalla and Sons, MANU/SC/0037/1950 : AIR 1950 SC 1: 1949 FLJ 398:1949 FCR 484: (1950) 1 MLJ 752: 1950 MWN 767: 1950 ALJ 369: MANU/SC/0037/1950 : 1950 SCR 75: 1950 SCJ 317:(1950) 2 MLJ 344

112

Md. Serajuddin v. Md. Abdul Khalique, MANU/GH/0491/2003 : AIR 2004 Gau 126: 2003 (3) Gau LT 696: 2005 (1) Gau LR 299

120

Mercantile Bank of India Ltd. v. Central Bank of India Ltd., (1938) AC 287

152

Mir Nagvi Askari v. C.B.I., MANU/SC/1412/2009 : AIR 2010 SC 528

108

Mirza Akbar v. Emperor, MANU/PR/0037/1940 : AIR 1940 PC 176

41

Mohanlal Gangaram Gehani v. State of Maharashtra, MANU/SC/0090/1982 : AIR 1982 SC 839: 1982 Cr LJ 630: (1982) 2 APLJ (SC) 15: 1982 Cr LR (SC) 77: MANU/SC/0090/1982 : (1982) 1 SCC 700: 1982 SCC (Cri) 334: 1982 Mah LR (SC) 117: 1982 Mad LJ (Cri) 431: 1982 (1) SCJ 380

80

Mohd. Zahid v. State of Tamil Nadu, MANU/SC/0407/1999 : AIR 1999 SC 2416: 1999 Cr LJ 3699: 1999 AIR SCW 2556: 1999 (3) Crimes 137: JT 1999 (5) SC 5: (1999) 6 SCC 120: 2000 (2) SCJ 226: (1999) 4 SCALE 173: 1999 SCC (Cri) 1066: 1999 (6) Supreme 145: 1999 (2) UJ (SC) 1294 (SC)

92, 96

Mohmed Inayatullah v. State of Maharashtra, MANU/SC/0166/1975 : AIR 1976 SC 483: 1975 Cr LR (SC) 567:(1976) 1 SCC 828: 1976 Cr LJ 481: 1976 SCC (Cri) 199: 1976 (1) SCJ 517: (1976) 1 SCR 715

66

Muktiar Singh v. State of Punjab, MANU/SC/0047/2009 : AIR 2009 SC 1854: 2009 Cr LJ 1744: 2009 AIR SCW 1475: 2009 (64) Al lCr C 694: 2009 (74) All Ind Cas 22: 2009 (1) Cal LJ 304: 2009 (1) Chand Cr C 286: 2009 (2) Cur Cr R 239: 2009 (2) Mad LJ (Cri) 956: (2009) 1 SCALE 655

8

Mulcahy v. R

38

Mulla v. State of Uttar Pradesh, MANU/SC/0091/2010 : AIR 2010 SC 942

37

Murari Lal v. State of Andhra Pradesh, AIR 1980 SC 531: 1980 Cr LJ 396: (1980) 1 SCC 704: 1980 SCC (Cri) 330: 1980 Cr LR (SC) 168: 1980 Mad LW (Cri) 88: (1980) 2 SCR 249

93

Murli alias Denny v. State of Rajasthan, MANU/SC/0136/1994 : AIR 1994 SC 610: 1994 Cr LJ 1114:1994 AIR SCW 378: 1995 SCC (Cri) 57: (1995) Supp 1 SCC 39

61

Musheer Khan @ Badshah Khan v. State of Madhya Pradesh, MANU/SC/0065/2010 : AIR 2010 SC 762

6, 36, 37, 65, 92

Muthuswamy v. State, AIR 1954 SC 47

70

Om Prakash v. State of Uttar Pradesh, MANU/SC/0205/1959 : AIR 1960 SC 409: 1960 Cr LJ 514

71

Onkar Chand v. Jagatamba Devi, AIR 2003 (NOC) 124 (HP)

162

Oriental Fire and General Insurance Company Ltd. v. Bondili Sitharam Singh,MANU/AP/0045/1995 : AIR 1995 AP 268: 1995 (1) ACC 540: 1996 ACJ 242: 1995 (1) APLJ 232: 1995 (1) Andh LT 696: 1995 (2) TAC 488

142

P.V. Radhakrishna v. State of Karnataka, AIR 2003 SC 2859: 2003 Cr LJ 3717: 2003 AIR SCW 3587: 2003 (3) Crimes 180: JT 2003 (6) SC 84: (2003) 6 SCC 443: 2003 (4) SLT 603: (2003) 5 SCALE 438: 2003 SCC (Cri) 1679: 2003 (2) UC 1269

87

Paka Venkaiah v. Taduri Buchi Reddy, AIR 2005 (NOC) 31 (AP)

125

Pakalo Narain Swami v. King Emperor, MANU/PR/0001/1939 : AIR 1939 PC 47

57, 58, 71

Palani v. Sethu, MANU/TN/0712/1924 : AIR 1924 Mad 677

182

Palvinder Kaur v. State of Punjab (I), MANU/SC/0038/1952 : AIR 1952 SC 354: 1952 Cr LJ 154: 1952 SCJ 545: MANU/SC/0038/1952 : 1953 SCR 94: 1953 SCA 226: 1953 Mad WN 418: ILR 1953 Punj 107

58, 1, 71

Pandurang Jivaji Apte v. Ramchandra Gangadhar Ashtekar, (dead) by LRs, (1981) 4 SCC 596: AIR 1981 SC 2235

142

Pannayar v. State of Tamil Nadu, by Inspector of Police, MANU/SC/1462/2009 : AIR 2010 SC 85

172

Paramhansa Jadab v. State of Orissa, MANU/OR/0057/1964 : AIR 1964 Ori 144: (1963) 5 OJD 372: 1964 (1) Cr LJ 680: 31 Cut LT 17

62

Parmeshwari Devi v. State, MANU/SC/0174/1976 : AIR 1977 SC 403: 1976 Cr LR (SC) 553: 1977 Cr LJ 245: (1977) 1 SCC 169: 1977 SCC (Cri) 74: 1977 BBCJ (SC) 72: (1977) 1 SCWR 423: (1977) 2 SCR 160

174

Patel Hiralal Joitaram v. State of Gujarat, MANU/SC/0669/2001 : (2002) 1 SCC 22: AIR 2001 SC 2944: 2001 AIR SCW 4411: 2002 (1) Crimes 94: JT 2001 (9) SC 282: 2002 Mad LJ (Cri) 184: 2001 (5) SCJ 342: 2001 (10) SRJ 501: (2001) 7 SCALE 440: 2002 SCC (Cri) 1: 2001 (8) Supreme 23: 2002 (1) UJ (SC) 237

88

Pawan Kumar v. State of Haryana, MANU/SC/0167/2001 : (2001) 3 SCC 628: AIR 2001 SC 1324: 2001 Cr LJ 1679: 2001 AIR SCW 1111: 2001 (2) Crimes 1: JT 2001 (3) SC 475: 2001 (2) SCJ 507: 2001 (4) SRJ 207: (2001) 2 SCALE 440: 2001 SCC (Cri) 594: 2001 (2) Supreme 335: 2001 (1) UJ (SC) 749

139

Prakash Chand v. State of Delhi, 1979 Cr LJ 329

34

Pramodbhai Bhulabhai Desai v. Officer on Special Duty No. 2, (Land Acquisition), Ahmedabad, MANU/GJ/0068/1989 : AIR 1989 Guj 187: (1989) 30 Guj LR 194

153

Pratap Singh v. State of Punjab, MANU/SC/0272/1963 : AIR 1964 SC 72

20

Preetam Singh v. State of Madhya Pradesh, MANU/SC/0120/1997 : AIR 1997 SC 445: 1996 Cr LJ 4458: 1996 AIR SCW 3829: 1996 (3) All Cr LR 642: 1996 (2) Cr CJ 630: (1996) 10 SCC 432: (1996) 3 SCR 939: 1996 SCC (Cri) 1343

63

Prem Thakur v. State of Punjab, MANU/SC/0097/1982 : AIR 1983 SC 61: 1983 Cr LJ 155: 1983 UJ (SC) 3: MANU/SC/0097/1982 : (1982) 3 SCC 462: 1982 Cr LR (SC) 499: 1983 SCC (Cri) 88: (1983) 1 Crimes 141: 1983 (1) SCJ 221: (1983) 1 SCR 822

7

Prithvi Singh v. State of Uttar Pradesh, 2001 Cr LJ 4424: 2001 All LJ 1993: 2001 (43) All Cr C 457: 2002 (1) All Cr LR 182: 2001 (2) All Cr R 1572: 2002 (1) Rec Cr R 477 (All)

101

Pulukuri Kottaya v. Emperor, AIR 1947 PC 67

65, 74

Purshottam v. Bhagwat Sharan, MANU/MP/0524/2002 : AIR 2003 MP 128

150

Pyare Lal Bhargava v. State of Rajashtan, MANU/SC/0152/1962 : AIR 1963 SC 1094: 1963 All LJ 459: 1963 BLJR 407: 1963 SCD 341: (1963) 2 Cr LJ 178: 1963 SUPP 1 SCR 689

58, 69

Quammaral Islam v. S.K. Kanta, MANU/SC/0417/1994 : AIR 1994 SC 1733: 1994 AIR SCW 1598: 1994 Bom CJ 746: 1994 (2) Civ LJ 83: JT 1994 (1) SC 452: (1994) 1 SCR 210: 1994 (3) SCC (Supp) 5

45

Queen v. Bahar Ali Khan, 15 WR (Cr) 46

32

Queen v. Sorob Roy, 5 WR (Cr) 28

32

Queen-Empress v. Abdullah, (1885) 7 All 385 (FB)

34, 8

Queen-Empress v. Babu Lal, (1884) ILR 6 All 509

60

R. Jankiraman v. State, 1 (2006) SLT 50

117, 118

R. v. Abdullah, (1885) ILR 7 All 385

34

R. v. Foster, 172 ER 1261: (1834) 6 C&C 325

27

R. v. Lester, ILR (1817) 20 Bom 165

64

R. v. Navroji Dadahai, 9 Bom HCR 358

67

R. v. Pike, (1829) 3 CLP 598

80

R. v. Poncho, ILR 7 Cal 671

23

R. v. Wilson, (1967) 2 QB 406 (CA)

59

R. v. Woodcock, (1789) I Leach 500

77

R. Venkatesan v. State, 1980 Cr LJ 41

45

R.K. Jain v. Union of India, MANU/SC/0291/1993 : AIR 1993 SC 1769: 1993 AIR SCW 1899: 1993 (25) ATC 464: 1993 (3) Com LJ SC 1: JT 1993 (3) SC 297: (1993) 4 SCC 119: 1993 SCC (L&S) 1128: (1993) 3 SCR 802: 1993 (4) SCT 181: 1993 (3) Serv LR 376

166

R.M. Malkani v. State of Maharashtra, MANU/SC/0204/1972 : AIR 1973 SC 157: 1973 Cr LJ 228: 1973 Mah LJ 92: 1973 MPLJ 224: MANU/SC/0204/1972 : (1973) 1 SCC 471: 1973 SCC (Cri) 389: (1973) 2 SCWR 776

20, 44

R.S. Maddanappa v. Chandramma, MANU/SC/0356/1965 : AIR 1965 SC 1812: (1965) 2 SCWR 644: 1966 (2) SCJ 310: (1965) 3 SCR 283

154

Rabisankar Choudhury v. Orissa State Financial Corporation, MANU/OR/0025/1992 : AIR 1992 Ori 93: 1991 (72) Cut LT 185

153

Raghav Prapanna Tripathi v. State of Uttar Pradesh, MANU/SC/0127/1962 : AIR 1963 SC 74: (1963) 1 Cr LJ 70: (1963) 3 SCR 239

6

Rahim Khan v. Khurshid Ahmed, MANU/SC/0274/1974 : AIR 1975 SC 290: (1975) 2 SCC 660: 1975 (2) SCJ 178

9

Raj Kumar Rajindra Singh v. State of Himachal Pradesh, MANU/SC/0322/1990 : AIR 1990 SC 1833

121

Ram Baba v. State of Uttar Pradesh, AIR 2010 SC 2143

37

Ram Behari v. State of Bihar, MANU/SC/0302/1998 : AIR 1998 SC 1850

19

Ram Bharosey v. State of Uttar Pradesh, MANU/SC/0175/1954 : AIR 1954 SC 704: 1954 Cr LJ 1755

163, 64

Ram Bihar Yadav v. State of Bihar, MANU/SC/0302/1998 : AIR 1998 SC 1850: 1998 Cr LJ 2515: 1998 AIR SCW 1647: 1998 (2) Crimes 254: JT 1998 (3) SC 290: (1998) 4 SCC 517: 1998 (2) SCJ 253: (1998) 2 SCR 1097: (1998) 3 SCALE 200: 1998 SCC (Cri) 1085: 1998 (4) Supreme 178

24

Ram Narain v. State of Uttar Pradesh, MANU/SC/0153/1973 : AIR 1973 SC 2200: 1973 Cr LJ 1187: 1973 SCD 479: MANU/SC/0153/1973 : (1973) 2 SCC 86: 1973 SCC (Cri) 752: (1973) 1 SCWR 675: 1973 MPLJ 674

94

Ram Nath Madhoprasad v. State of Madhya Pradesh, MANU/SC/0101/1953 : AIR 1953 SC 420: 1953 Cr LJ 1772

81

Ram Singh v. Col. Ram Singh, (1985) Supp SCC 611: MANU/SC/0176/1985 : AIR 1986 SC 3: 1985 Suppl (2) SCR 399

45

Rama Shish Rai v. Jagdish Singh, MANU/SC/0976/2004 : AIR 2005 SC 335: 2005 Cr LJ 669: 2004 AIR SCW 6713: 2004 (4) Crimes 306: JT 2004 (10) SC 594: 2005 (30) OCR 82: (2005) 10 SCC 498: 2005 (1) SCJ 143: 2004 (6) SLT 748: (2004) 9 SCALE 473: 2005 SCC (Cri) 1611: 2004 (8) Supreme 54

176

Ramashray Yadav v. State of Bihar, MANU/SC/2514/2005 : AIR 2006 SC 201: 2006 Cr LJ 133: 2005 AIR SCW 5710: 2005 (4) Crimes 214: JT 2005 (9) SC 437: (2005) 13 SCC 468: 2006 (1) SCJ 678: 2006 (1) SRJ 153: (2005) 9 SCALE 229: 2006 SCC (Cri) 267: 2005 (7) Supreme 528

177

Ramesh Chandra Agrawal v. Regency Hospital Ltd., MANU/SC/1641/2009 : AIR 2010 SC 806  7, 92

Rameshwar S/o Kalyan Singh v. State of Rajasthan, MANU/SC/0036/1951 : AIR 1952 SC 54: 1952 SCJ 46: 1952 Mad WN 150: 1952 Cr LJ 547: (1952) 1 Mad LJ 440: MANU/SC/0036/1951 : 1952 SCR 377: 1952 SCA 40

60

Ramprasad v. State of Maharashtra, MANU/SC/0365/1999 : AIR 1999 SC 1969: 1999 Cr LJ 2889: 1999 AIR SCW 1657: 1999 (3) Crimes 96: JT 1999 (4) SC 74: 1999 (17) OCR 181: (1999) 5 SCC 30: 1999 (7) SRJ 39: (1999) 3 SCALE 623: 1999 SCC (Cri) 651: 1999 (5) Supreme 554

80, 176

Ranganayaki v. State by Inspector of Police, MANU/SC/0889/2004 : AIR 2005 SC 418: 2004 AIR SCW 6613: 2004 (4) Crimes 179: 2004 (4) Cur Cr R 208: JT 2004 (9) SC 464: 2004 (29) OCR 804: MANU/SC/0889/2004 : (2004) 12 SCC 521: 2004 (6) SLT 417: (2004) 8 SCALE 734: 2004 (7) Supreme 350

32

Ranjitsing Brahmajeetsing Sharma v. State of Maharashtra, MANU/SC/0268/2005 : AIR 2005 SC 2277: 2005 Cr LJ 2533: 2005 AIR SCW 2215: 2005 (2) Crimes 168: 2005 (2) Cur Cri R 92: JT 2005 (4) SC 123: MANU/SC/0268/2005 : (2005) 5 SCC 294: 2005 (3) SCJ 697: 2005 (3) SLT 545: (2005) 3 SCALE 774: 2005 SCC (Cri) 1057: 2005 (3) Supreme 679

10

Raoji v. State of Maharashtra, (1994) SC LJ 1 (SC)

79

Ratan Gond v. State of Bihar, MANU/SC/0054/1958 : AIR 1959 SC 18: 1959 Cr LJ 108: 1959 BLJR 1: 1959 All LJ 35: 1959 MPC 46: 1959 SCJ 222: 1959 All Cr R 118: MANU/SC/0054/1958 : 1959 SCR 1336

59, 79

Rattan Singh v. State of Himachal Pradesh, MANU/SC/0177/1997 : AIR 1997 SC 768: 1997 Cr LJ 833: 1997 AIR SCW 587: 1996 (4) Crimes 282: 1997 (13) OCR 57: MANU/SC/0177/1997 : (1997) 4 SCC 161: 1996 (4) SCJ 628: 1997 SCC (Cri) 525

29, 86

Rattan v. Queen, (1971) 3 WLR 9301

27

Ravi v. State of Tamil Nadu, (2004) 10 SCC 776

81

Rita Lal v. Raj Kumar Singh, MANU/SC/0813/2002 : AIR 2002 SC 3341: 2002 AIR SCW 3887: JT 2002 (7) SC 296: MANU/SC/0813/2002 : (2002) 7 SCC 614: 2002 (5) SLT 385: 2002 (9) SRJ 283: (2002) 6 SCALE 564: 2002 (6) Supreme 487

157

Roop Kumar v. Mohan Thedani, MANU/SC/0276/2003 : (2003) 6 SCC 595: AIR 2003 SC 2418: 2003 AIR SCW 2425: (2003) 3 SCR 292: 2003 (3) SLT 80: 2003 (7) SRJ 81: (2003) 3 SCALE 611: 2003 (3) Supreme 296

123

S. Saktivel (dead) Rep. by L.R. v. M. Venugopal Pillai, MANU/SC/0499/2000 : AIR 2000 SC 2633: 2000 AIR SCW 2849:JT 2000 (9) SC 345: MANU/SC/0499/2000 : (2000) 7 SCC 104: 2000 (3) SCJ 212: 2000 (8) SRJ 53: (2000) 5 SCALE 517: 2000 (5) Supreme 450

120

S.H. Jhabwala v. Emperor, MANU/UP/0371/1933 : AIR 1933 All 690

39, 40

S.J. Ebenezer v. Velayudhan, MANU/SC/0887/1998 : AIR 1998 SC 746: 1998 AIR SCW 449: 1998 (1) All CJ 535: 1998 (2) Mad LJ 50: 1998 (1) Ren CJ 138: MANU/SC/0887/1998 : (1998) 1 SCC 633: 1998 SCFBRC 95: (1997) 7 SCALE 635: 1997 (10) Supreme 539: 1998 (1) UJ (SC) 249

126

S.K. Sharma v. Mahesh Kumar Verma, MANU/SC/0804/2002 : AIR 2002 SC 3294: 2002 Cr LJ 4318: 2002 AIR SCW 3827: JT 2002 (7) SC 222: (2002) 7 SCC 505: 2002 (4) SCJ 343: 2002 (5) SLT 344: 2002 (9) SRJ 313: (2002) 6 SCALE 522: 2002 SCC (Cri) 1804: 2002 (6) Supreme 530: 2002 (2) UJ (SC) 1443

157

S.P. Anand v. Registrar General, Madhya Pradesh High Court, MANU/MP/0405/2008 : AIR 2009 MP 1: 2008 (3) Jab LJ 361: 2008 (4) MPHT 279: 2008 (3) MPLJ 596: 2008 (4) Rec Civ R 780: 2008 (4) SCT 352

27

S.R. Ramaraj v. Special Court, MANU/SC/0600/2003 : AIR 2003 SC 3039: 2003 Cr LJ 3863: 2003 AIR SCW 3962: 2003 (4) Crimes 83: MANU/SC/0600/2003 : (2003) 7 SCC 175: 2003 (5) SLT 52: 2003 (9) SRJ 333: (2003) 6 SCALE 508: 2003 (6) Supreme 508: 2004 (1) UJ (SC) 207

29

Sahoo v. State of Uttar Pradesh, AIR 1966 SC 40: (1965) 2 SCA 292: 1965 SCD 809: (1965) 2 SCWR 484: 1966 Cr LJ 68: 1966 MPLJ 533: 1966 (2) SCJ 172: (1965) 3 SCR 86

56, 70

Sakatar Singh v. State of Haryana, AIR 2004 SC 2570: (2004) 11 SCC 291: 2004 Cr LJ 2076: 2004 AIR SCW 2388: 2004 (3) Crimes 1: 2004 (3) SLT 257: 2004 (5) SRJ 213: (2004) 4 SCALE 529: 2004 (3) Supreme 661

106

Salagram v. Emperor, MANU/UP/0059/1936 : AIR 1937 All 171

174

Samar v. Budhu, MANU/BH/0294/1937 : AIR 1937 Pat 463

98

Sanatan Gauda v. Berhampur University, MANU/SC/0199/1990 : AIR 1990 SC 1075: JT 1990 (2) SC 57

155

Santa Singh v. State of Punjab, MANU/SC/0167/1976 : AIR 1956 SC 526: 1956 Cr LJ 930

43

Sara Veeraswami v. Talluri Narayyan, AIR 1946 PC 32

122

Sardar Sardul Singh Caveeshar v. State of Maharashtra, AIR 1965 SC 682: (1965) 1 Cr LJ 608: (1964) 2 SCR 378: 1964 (2) SCJ 771

40

Saroj Kumar v. Emperor, MANU/WB/0011/1932 : AIR 1932 Cal 474

43

Sashi Jena v. Khadal Swain, MANU/SC/0106/2004 : AIR 2004 SC 1492: (2004) 4 SCC 236: 2004 Cr LJ 1394: 2004 AIR SCW 819: 2004 (2) Crimes 153: JT 2004 (2) SC 339: 2004 (27) OCR 747: 2004 (2) SLT 650: 2004 (3) SRJ 507: (2004) 2 SCALE 348: 2004 SCC (Cri) 1077: 2004 (2) Supreme 140

176

Sat Paul v. Delhi Administration, MANU/SC/0203/1975 : AIR 1976 SC 294: 1975 Cr LR (SC) 597: 1976 Cr LJ 295: MANU/SC/0203/1975 : (1976) 1 SCC 727: 1976 SCC (Cri) 160: 1976 MPLJ 206: ILR 1976 Kant 720: (1976) 2 SCR 11: (1976) 3 Cr LT 121

175

Sattamma v. Ch. Bhikshapati Goud, MANU/AP/0360/2010 : AIR 2010 AP 166

8, 113

Seeman alias Veeranam v. State by Inspector of Police, MANU/SC/0395/2005 : AIR 2005 SC 2503: 2005 Cr LJ 2618: 2005 AIR SCW 2705: 2005 (2) Crimes 222: JT 2005 (5) SC 555: (2005) 11 SCC 142: 2005 (5) SCJ 217: 2005 (4) SLT 556: 2005 (7) SRJ 62: (2005) 5 SCALE 194: 2005 SCC (Cri) 1893: 2005 (4) Supreme 84

162

Selvi v. State of Karnataka, MANU/SC/0325/2010 : AIR 2010 SC 1974

65

Sethu v. Palani, ILR (1925) 49 Mad 523

137

Shabir Mohmad Syed v. State of Maharashtra, MANU/SC/0948/1997 : (1997) 11 SCC 499: AIR 1997 SC 3808: 1997 Cr LJ 4416: 1997 AIR SCW 3724: JT 1997 (8) SC 1: 1997 (3) SCJ 157: 1998 SC Cr R 33: 1997 SCC (Cri) 1226

82

Shahnaz Shaharyari alias Shirin Sha-haryari, Nagpur v. Dr. Vijay Yeshwant Gawande, Bombay, MANU/MH/0005/1995 : AIR 1995 Bom 30: 1996 (1) Bom CR 473

142

Sharda v. State of Rajasthan, MANU/SC/1894/2009 : AIR 2010 SC 408

77

Shashi Kumar Banerjee v. Subodh Kumar Banerjee, MANU/SC/0278/1963 : AIR 1964 SC 529

94

Shatrughan v. State of Madhya Pradesh, 1993 Cr LJ 120

143

Shidharth Vashist @ Manu Sharma v. State (NCT of Delhi), MANU/SC/0268/2010 : AIR 2010 SC 2352

34

Shiv Kant Pandey v. Ishwari Singh, MANU/RH/0033/1997 : AIR 1997 Raj 155

109

Shivappa v. State of Karnataka, MANU/SC/0189/1995 : AIR 1995 SC 980: 1995 AIR SCW 956: (1995) 2 SCC 76

58

Sidhartha Vashista @ Manu Sharma v. State (N.C.T. of Delhi), MANU/SC/0268/2010 : AIR 2010 SC 2352

128, 42

Sodhi Pindi Das v. Emperor, AIR 1938 Lah 629

177

Somawanti v. State of Punjab, MANU/SC/0034/1962 : AIR 1963 SC 151: (1963) 1 SCA 548: 1963 (2) SCJ 85: (1963) 2 Mad LJ (SC) 18: (1963) 2 Andh WR (SC) 18: (1963) 33 Comp Cas 745:(1963) 2 SCR 774

9, 15, 143

Sri Chand Gupta v. Gulzar Singh, MANU/SC/0022/1992 : AIR 1992 SC 123: (1992) 1 SCC 143: 1991 AIR SCW 2813: 1992 (1) All Rent Cas 353: 1992 (19) All LR 242: 1992 (46) DLT 6: JT 1991 (6) SC 532:1992 (1) UJ (SC) 90

50

State (Collector, Central Excise) v. Papas Kumar Shome, 1985 Cr LJ 871: 1984 (2) Crimes 190: 1984 (58) Cut LT 127: 1985 (5) ECC 23: MANU/OR/0209/1984 : 1984 (18) ELT 278 (Ori)

180

State Bank of India (Successor to the Imperial Bank of India) v. Shyama Devi,MANU/SC/0360/1978 : AIR 1978 SC 1263: 1978 UJ (SC) 514: (1978) 3 SCC 399

126

State of Assam v. Mafizuddin Ahmed, AIR 1983 SC 274: 1983 Cr LJ 426: 1983 All Cri C 60: MANU/SC/0153/1983 : (1983) 2 SCC 14: 1983 Cr LR (SC) 163: 1983 (1) Crimes 380: 1983 SCC (Cri) 325: (1983) 1 Cr LC 394: 1983 UP Cr R 148

81

State of Bihar v. P.P. Sharma, MANU/SC/0542/1992 : AIR 1991 SC 1260: 1991 Cr LJ 1438: 1991 AIR SCW 1034: 1991 (2) Crimes 113: JT 1991 (2) SC 147: (1991) 2 SCR 1: 1992 SCC (Cri) 192: (1992) Supp 1 SCC 222

141

State of Gujarat v. Mohammed Atik, MANU/SC/0267/1998 : (1998) 4 SCC 351: 1998 SCC (Cri) 936: AIR 1998 SC 1686: 1998 Cr LJ 2251: 1998 AIR SCW 1453: 1998 (2) Crimes 92: JT 1998 (3) SC 60: (1998) 2 SCR 664: (1998) 2 SCALE 633: 1998 (3) Supreme 488

40

State of Haryana v. Manoj Kumar, MANU/SC/0161/2010 : AIR 2010 SC 1779

142

State of Himachal Pradesh v. Prem Chand, MANU/SC/1139/2002 : AIR 2003 SC 708: 2003 Cr LJ 872: 2003 AIR SCW 1: 2003 (1) Crimes 426: MANU/SC/1139/2002 : (2002) 10 SCC 518: 2003 (1) SLT 393: 2003 (2) SRJ 285:(2002) 9 SCALE 328: 2003 SCC (Cri) 175: 2003 (1) Supreme 393

161

State of Karnataka v. David Razario, MANU/SC/0800/2002 : AIR 2002 SC 3272: 2002 Cr LJ 4127: 2002 AIR SCW 3798:JT 2002 (7) SC 283: (2002) 7 SCC 728: 2002 (4) SCJ 326: 2002 (5) SLT 400: 2002 (9) SRJ 352: (2002) 6 SCALE 500.2: 2002 SCC (Cri) 1852: 2002 (6) Supreme 491

74

State of Karnataka v. K. Yarappa Reddy, MANU/SC/0633/1999 : AIR 2000 SC 185: 2000 Cr LJ 400: 1999 AIR SCW 4276: 1999 (3) Crimes 171: JT 1999 (8) SC 10: (1999) 8 SCC 715: 1999 (10) SRJ 172: (1999) 6 SCALE 330: 2000 SCC (Cri) 61: 1999 (8) Supreme 496

177

State of Karnataka v. Shariff, MANU/SC/0049/2003 : AIR 2003 SC 1074: 2003 Cr LJ 1254: 2003 AIR SCW 600: 2003 (2) Crimes 144: JT 2003 (2) SC 15: 2003 (25) OCR 72: (2003) 2 SCC 473: (2003) 1 SCR 572: (2003) 1 SCALE 469: 2003 SCC (Cri) 561: 2003 (2) Supreme 16: 2003 (1) UC

679

State of Madhya Pradesh v. Bhim Mohd., 2002 Cr LJ 1906

32

State of Madhya Pradesh v. Dhirendra Kumar, MANU/SC/1029/1997 : AIR 1997 SC 318: 1997 AIR SCW 74: 1996 (4) Crimes 195: JT 1996 (10) SC 93: 1997 (1) Jab LJ 215: 1997 (1) Raj LW 38: MANU/SC/1029/1997 : (1997) 1 SCC 93: 1997 SCC (Cri) 54

32, 104

State of Madhya Pradesh v. Jiyalal, MANU/SC/1474/2009 : AIR 2010 SC 1451

142

State of Maharashtra v. Chandraprakash Kewalchand Jain, MANU/SC/0122/1990 : AIR 1990 SC 658: 1990 Cr LJ 889: JT 1990 (1) SC 61  161

State of Maharashtra v. Praful B. Desai, MANU/SC/0268/2003 : AIR 2003 SC 2053: 2003 Cr LJ 2033: 2003 AIR SCW 1885: 2003 (2) Crimes 237: JT 2003 (3) SC 382: (2003) 4 SCC 601: (2003) 3 SCR 244: 2003 (2) SLT 824: (2003) 3 SCALE 554: 2003 SCC (Cri) 815: 2003 (3) Supreme 19: 2003 (2) UJ (SC) 769 11

State of Maharashtra v. Som Nath Thapa, MANU/SC/0451/1996 : AIR 1996 SC 1744: 1996 Cr LJ 2448: 1996 AIR SCW 1977: 1996 (2) Crimes 64: JT 1996 (4) SC 615: (1996) 4 SCC 659: 1996 SCC (Cri) 820

11

State of Maharashtra v. Wasudeo Ramchandra Kaidalwar, MANU/SC/0249/1981 : (1981) 3 SCC 199: AIR 1981 SC 1186: 1981 Cr LJ 884: (1981) 2 Serv LR 68: 1981 Cr LR (SC) 390: 1981 SCC (Cri) 690

126

State of Punjab v. Barkat Ram, MANU/SC/0021/1961 : AIR 1962 SC 276: (1962) 1 Cr LJ 217: (1962) 2 SCA 321: (1962) 3 SCR 338

59, 61

State of Punjab v. Sodhi Sukhdev Singh, MANU/SC/0006/1960 : AIR 1961 SC 493: (1961) 1 SCA 434: 1961 Mad LJ (Cri) 731: 1961 (2) SCJ 691: (1961) 2 Mad LJ (SC) 203: (1961) 2 SCR 371

165

State of Punjab v. Sucha Singh, MANU/SC/0103/2003 : AIR 2003 SC 1471

33

State of Rajasthan v. Mahaveer Oil Industries, MANU/SC/0292/1999 : AIR 1999 SC 2302: 1999 AIR SCW 2369: 1999 BRLJ 236: JT 1999 (3) SC 212: (1999) 4 SCC 357: 1999 (2) SCJ 306: 1999 (5) SRJ 308: 1999 (115) STC 29: (1999) 2 SCALE 708: 1999 (4) Supreme 322: 1999 (2) UJ (SC) 953

156

State of Rajasthan v. Mahavir alias Mahavir Prasad, MANU/SC/0475/1998 : (1999) 1 SCC 199: AIR 1998 SC 3041: 1998 Cr LJ 4064: 1998 AIR SCW 2900: JT 1998 (5) SC 274: 1998 (2) SCJ 664: (1998) 4 SCALE 365: 1998 SCC (Cri) 819: 1998 (6) Supreme 223

43

State of Tamil Nadu v. Nalini, MANU/SC/0945/1999 : (1999) 5 SCC 253: 1999 SCC (Cri) 691: AIR 1999 SC 2640: 1999 Cr LJ 3124: 1999 AIR SCW 1889: 1999 (2) Crimes 59: JT 1999 (4) SC 106: 1999 (2) SCJ 451: 1999 (6) SRJ 25

40

State of Uttar Pradesh v. Raj Narain, MANU/SC/0032/1975 : AIR 1975 SC 865: (1975) 1 Serv LR 541:(1975) 4 SCC 428: (1975) 3 SCR 333

165

State of Uttar Pradesh v. Ravindra Prakash Mittal, 1992 Cr LJ 3693: MANU/SC/0402/1992 : AIR 1992 SC 2045: 1992 AIR SCW 2417: 1992 (2) Cr CJ 85: 1992 (2) Crimes 664: 1992 (2) Cur Cr R 71:JT 1992 (3) SC 114: (1992) 3 SCC 300: 1992 (2) SCJ 549: (1992) 2 SCR 815: 1992 SCC (Cri) 642 (SC)

6

Subhash Chandra Goel v. Secretary, Delhi Development Authority, Vikas Minar, I.P. Estate, New Delhi, AIR 1985 Del 466

153

Subhra Mukherjee v. Bharat Coking Coal Ltd., MANU/SC/0162/2000 : AIR 2000 SC 1203: 2000 AIR SCW 865: JT 2000 (3) SC 55: (2000) 3 SCC 312: 2000 SCFBRC 230: 2000 (4) SRJ 45: (2000) 2 SCALE 259: 2000 (5) Supreme 88

125

Sukhar v. State of Uttar Pradesh, VIII (1999) SLT 270

28

Sukhram v. State of Maharashtra, MANU/SC/3346/2007 : (2007) 7 SCC 502: AIR 2007 SC 3050: 2007 Cr LJ 4327: 2007 AIR SCW 5520: 2007 (3) Crimes 354: (2007) 10 SCALE 60: 2007 (3) SCC (Cri) 426: 2007 (5) Supreme 926

33

Sukhwant Singh v. State of Punjab, MANU/SC/0305/1995 : AIR 1995 SC 1601: 1995 AIR SCW 2521: (1995) 3 SCC 367

174

Sunderlal Kanaiyalal Bhatijia v. State of Maharashtra, MANU/SC/0223/2010 : AIR 2010 SC 1666

60

Suraj Singh v. State of Uttar Pradesh, (2008) 11 SCR 286: AIR 2009 SC (Supp) 631

184

Surajdeo Oza v. State of Bihar, MANU/SC/0269/1979 : AIR 1979 SC 1505: 1979 SCC (Cri) 519: 1979 UJ (SC) 412: 1979 Cr LR (SC) 368: 1979 Cr LJ 1122: 1979 All Cri R 359: 1979 Cr LR (SC) 570

79

Surat Chunder Dey v. Gopal Chander Laha, (1892) 19 IA 203

152

Tata Iron & Steel Co. Ltd. v. State of Jharkhand, MANU/SC/0237/2005 : AIR 2005 SC 2871: 2005 AIR SCW 1781: 2005 (2) BLJR 1168: 2005 (2) JCR SC 235: JT 2005 (3) SC 582: (2005) 4 SCC 272: 2005 (4) SCJ 92: 2005 (5) SLT 121: (2005) 3 SCALE 431: 2005 (3) Supreme 199

153

Tribhuvan Nath v. State of Maharashtra, AIR 1973 SC 450: 1972 Cr LJ 1277: 1972 SCD 571: MANU/SC/0277/1972 : (1972) 3 SCC 511: 1972 SCC (Cri) 604

40

Tukaram S. Dhigole v. Manikrao Shivaji Kokate, MANU/SC/0086/2010 : AIR 2010 SC 965

12, 44, 114

Tushar Roy v. Sukla Roy, 1993 Cr LJ 1659: 1993 (1) All Cr LR 313: 1992 Cal Cr LR 401: 1992 (2) CHN 327: 1992 (3) Crimes 1014: 1993 (1) Cur Cr R 642: 1992 Mat LR 377 (Cal)

137

Union of India v. K.S. Subramaninan, MANU/SC/0546/1988 : AIR 1989 SC 662: 1989 Lab IC 1005: JT 1988 (4) SC 681: (1989) 1 Cur LR 82: (1989) 1 Cur LT 98: (1989) 58 FLR 199: (1989) 1 LLN 310: (1989) 1 ATLT 299

154

Union Territory of Goa v. Boaventura D'Souza, MANU/SC/0175/1993 : AIR 1993 SC 1199: 1993 Cr LJ 181: 1992 AIR SCW 3357: 1993 (2) Rec Cr R 702: 1993 SCC (Cri) 999: (1993) Supp 3 SCC 305

130

Unit Trust of India v. Garware Polyster Ltd., MANU/SC/0375/2005 : AIR 2005 SC 2520: 2005 AIR SCW 2798:2005 CLC 668: JT 2005 (5) SC 300: MANU/SC/0375/2005 : (2005) 10 SCC 682: 2005 (4) SCJ 258: 2005 (4) SLT 442: 2005 (6) SRJ 413: (2005) 5 SCALE 54: 2005 (4) Supreme 359

20

Urgeu Sherpa v. State of Sikkim, (1985) 1 SCC 278

81

Vali Isa Mahmed v. State, MANU/GJ/0063/1963 : AIR 1963 Guj 135: (1962) 3 Guj LR 1052: 1963 (1) Cr LJ 755

67

Varand v. Emperor, AIR 1944 Sind 137

81

Vasa Chandrasekhar Rao v. Ponna Satyanarayana, AIR 2000 SC 2138: 2000 Cr LJ 3175: 2000 AIR SCW 2200: 2000 (2) Crimes 328: JT 2000 (6) SC 465: (2000) 6 SCC 286: 2000 (6) SRJ 314: (2000) 4 SCALE 635: 2000 SCC (Cri) 1104: 2000 (4) Supreme 173

27

Veera Ibrahim v. State of Maharashtra, MANU/SC/0514/1976 : (1976) 2 SCC 302: AIR 1976 SC 1167: 1976 SCC (Cri) 278: 1976 Cr LJ 860: 1976 Cr LR (SC) 165: (1976) 3 SCR 672

71

Victoria Xavier v. Greater Cochin Development Authority, AIR 1993 Ker 95: ILR 1992 (2) Ker 603: 1992 (1) Ker LJ 609: 1992 (1) Ker LT 613: 1994 LACC 347

15

Vijaya Singh v. State of Uttar Pradesh, AIR 1990 SC 1450

17

Vikram Singh v. State of Punjab, MANU/SC/0062/2010 : AIR 2010 SC 1007

64

Vinayak v. State of Maharashtra, MANU/SC/0136/1984 : AIR 1984 SC 1793: (1984) 4 SCC 441: 1984 SCC (Cri) 605

69

Vinod Chaturvedi v. State of Madhya Pradesh, (1984) 2 SC 354: MANU/SC/0137/1984 : AIR 1984 SC 911: 1984 Cr LJ 814: MANU/SC/0137/1984 : (1984) 2 SCC 350: 1984 SCC (Cri) 250: 1984 (1) Crimes 733: 1984 Cur Cri J 128: 1984 Cr LR (SC) 202: (1984) 1 Cr LC 417

119

Wennhak v. Morgan and Wife, (1888) 20 QBD 635

73

Wilayat Khan v. State, MANU/SC/0068/1951 : AIR 1953 SC 122: 1953 Cr LJ 662: ILR (1953) 1 All 189

94

Yunis alias Kariya etc. v. State of Madhya Pradesh, MANU/SC/1116/2002 : AIR 2003 SC 539: 2003 Cr LJ 817: 2002 AIR SCW 5169: 2003 (2) Crimes 281: MANU/SC/1116/2002 : (2003) 1 SCC 425: 2002 (7) SLT 303: 2003 (2) SRJ 73: (2002) 9 SCALE 245: 2003 SCC (Cri) 341: 2003 (2) Supreme 899

 32

Yusufalli Esmail Nagree v. State of Maharashtra, MANU/SC/0092/1967 : AIR 1968 SC 147: (1967) 70 Bom LR 76 (SC)

20, 45

Zahira Habibulla H. Sheikh v. State of Gujarat, AIR 2004 SC 3114: 2004 Cr LJ 2050: 2004 AIR SCW 2325: 2004 (2) Crimes 213: MANU/SC/0322/2004 : (2004) 4 SCC 158: 2004 (3) SLT 91: (2004) 4 SCALE 375: 2004 SCC (Cri) 999: 2004 (3) Supreme 210: 2004 (2) UJ (SC) 1041

170

Zahira Habibullah Sheikh v. State of Gujarat, MANU/SC/1344/2006 : AIR 2006 SC 1367: 2006 Cr LJ 1694: 2006 AIR SCW 1340: (2006) 1 CCR 193: 2006 (34) OCR 43: MANU/SC/1344/2006 : (2006) 3 SCC 374: 2006 (5) SCJ 536: (2006) 3 SCALE 104: 2006 (2) Supreme 598

 160

Ziyauddin Burhanuddin Bukhari v. Brijmohan Ramdass Mehra, MANU/SC/0277/1975 : AIR 1975 SC 1788: MANU/SC/0277/1975 : (1976) 2 SCC 17: 1975 Supp SCR 281

 20