Table of Cases

A

Abdul Shaikh Sahib v. Abdul Rahiman Sahib, MANU/TN/0139/1922 : AIR 1923 Mad 284

186

Adam v. Lindsell, (1818) 106 ER 250

14

Adamson v. Jarvis, (1827) Bing 66: 5 LJ OS 68

91

Advertising Bureau v. C.T. Devaraj, MANU/SC/0446/1995 : AIR 1995 SC 2251

25

Ahmad v. Mammad Kunhi, MANU/KE/0052/1987 : AIR 1987 Ker 228

150

Ajodhia Prasad v. Chandan Lal, MANU/UP/0066/1937 : AIR 1937 All 610 (FB)

35, 190

Al Cheung v. Ah Wain, AIR 1938 Rang 243: 176 IC 708

124

Alice Nary Hill v. William Clarke, (1905) ILR 27 All 266

53

Alopi Prasad & Sons Ltd. v. Union of India, MANU/SC/0057/1960 : AIR 1960 SC 588

146, 148

Ameer Mohd v. Barkat Ali, MANU/RH/0442/2002 : AIR 2002 Raj 406

163

Anamalai Timber Trust Ltd. v. Trippunitura Devaswom, AIR 1954 KLT 60

108

Anathula Sudhakar v. P. Buchi Reddy, MANU/SC/7376/2008 : AIR 2008 SC 2033

159

Appin Tea Estate (Workmen) v. Industrial Tribunal, AIR 1966 Assam 115

40

Aratibala Mohanty (Smt.) v. S.B.I., MANU/OR/0063/1991 : AIR 1991 Ori 260

122

Arumugan v. Duraisinga, ILR (1914) 37 Mad 38

31

Ashok Kumar Srivastava v. National Insurance Co. Ltd., AIR 1988 SC 2046

170

Askari Mirza v. Bibi Jai Kishai, (1912) 16 IC 344

39

Aulapa Nayak v. Narse Keshawji, (1871) 8 Bom HC

150

Ayekam Angahal Singh v. Union of India, AIR 1970 Manipur 16

46

 

B

B.A. Kanakadevi v. C.S.I.D, Kerela Maha Idavaka, MANU/KE/0556/2007 : AIR 2008 Ker 38

52

Babasaheb v. Rajaram, AIR 1931 Bom 264

58

Bai Vijle v. Nansa Sagar, (1885) 10 Bom 152

51

Balfour v. Balfour, (1919) 2 KB 571

6

Balkrishna V.N. Kirtrikar v. Bank of Bengal, (1891) 15 Bom 585

104

Bank of Bengal v. Ramanathan, AIR 1915 PC 121

130

Bank of Bihar Ltd. v. Dr. Damodar Prasad, MANU/SC/0220/1968 : AIR 1969 SC 297

103

Bank of Chittoor v. Narasimhulu Naidu, MANU/AP/0113/1966 : AIR 1966 AP 163

122

Banwari Lal Agarwala v. Ram Swarup Agarwala, MANU/BH/0021/1998 : AIR 1998 Pat 88

165

Banwarilal v. Road Transport Corporation, MANU/BH/0052/1989 : AIR 1989 Pat 303

115

Banwarilal v. Sukhdarshan Dayal, MANU/SC/0013/1972 : (1973) 1 SCC 294

6

Basanti Rai v. Profulla Kumar Routral, 2006 (3) Civil Court Cases 247 (Ori)

62

Beaven v. Waters, (1828) 3 Car & P 520

117

Bhagwandas v. Girdharilal & Co., MANU/SC/0065/1965 : AIR 1966 SC 543

12, 15

Bhagwati Prasad Pawan Kumar v. Union of India, MANU/SC/2931/2006 : AIR 2006 SC 2331

8

Bharat Petroleum Corporation Ltd. v. Great Eastern Shipping Co. Ltd., AIR 2008 SC 257

13

Bhaurao Dagdu Paralkar v. State of Maharastra, MANU/SC/0495/2005 : AIR 2005 SC 3330

42

Bhiwa v. Shivaram, (1899) 1 Bom LR 495

30

Bhopal Sugar Industrial Ltd. v. Sales Tax Officer, Bhopal, AIR 1997 SC 1275

148

Birkmyr v. Darwell, (1704) 91 ER 27: 1 Salk 27

94

Bishamber Nath Agarwal v. Kishan Chand, AIR 1990 All 70

68

Bishandayal and Sons v. State of Orissa, (2001) 1 SCC 555: AIR 2001 SC 544

164

Brahmavati v. Ramesh Chand, MANU/UP/0232/1980 : AIR 1980 All 296

166

Brogden v. Metropolitian Railway Co., (1877) LR 2 App Cas 666

12

Bruce v. Silvaraj, (1987) Supp SCC 161

196

 

C

Canara Industrial and Banking Syndicate Ltd. v. Ram Chandra, AIR 1968 Mys 133

121

C.K. Aboobacker v. K.P. Ayishu, AIR 2000 Ker 29

103

Cargill International S.A. v. Bangladesh Sugar and Food Industries Corpn., (1996) 4 All ER 563

93

Carlill v. Carbolic Smoke Ball Co., (1892) 2 QB 484: (1893) 1 QB 256

7, 58

Central Bank of India v. Siriguppa Sugars & Chemicals Ltd., AIR 2007 SC 2804

123, 124

Chacko v. Mahadevan, MANU/SC/3566/2007 : AIR 2007 SC 2967

33

Chand Rani v. Kamla Rani, MANU/SC/0285/1993 : AIR 1993 SC 1742

174

Chandra Kantaben J. Modi (Smt.) and Narendra Jayantilal Modi v. Vadilal Bapalal Modi,AIR 1989 SC 1269

130

Chandra Shekhar v. Gopi Nath, MANU/UP/0071/1963 : AIR 1963 All 248

57

Chappel v. Cooper, (1844) 13 M&W 252

83

Charlesworth v. McDonald, ILR (1898) 23 Bom 103

56

Chase v. Westmare, (1816) 15 M&S 180

117

Chattar Singh v. Arjun Singh, MANU/RH/0024/1995 : AIR 1995 Raj 73

168

Chickam Ammiraju v. Chickam Seshmma, ILR (1918) 41 Mad 33

39

Chidambara Iyer v. P.S. Renga Iyer, MANU/SC/0279/1965 : AIR 1966 SC 193

22

Claridges Infotech Pvt. Ltd. v. Surendra Kapur, MANU/MH/0318/2008 : AIR 2009 Bom 1

17

Clayton (in re:), (1816) 1 Mer 572

76

Corporation Bank, Bangalore v. Lalitha H Halla, MANU/KA/0019/1994 : AIR 1994 Kant 133

139

Cotton Corporation of India Ltd. v. United Industrial Bank Ltd., AIR 1983 SC 1272

198

Couturie’s v. Hastie, (1852) 8 Exch 40

133

Currie v. Misa, (1875) LR 10 Exch 153

21

 

D

Daewoo Motors India Ltd. v. Union of India, MANU/SC/0152/2003 : (2003) 4 SCC 690

95

Dagdu v. Bhana, (1904) 28 Bom 420

182

Dalpathi Jhanjhrani v. West End Watch Co., AIR 1953 WB 18

146

Dambarudhar v. State of Orissa, MANU/OR/0049/1980 : AIR 1980 Ori 188

44

Davendra Kumar v. Chaudhary Gulab Singh, ILR (1946) Nag 210

118

Davison v. Donaldson, (1882) 9 QBD 628

152

Dayawati v. Madanlal Verma, MANU/UP/0221/2003 : AIR 2003 All 276

189

Delhi Bottling Co. Ltd. v. Times Guaranty Financial Ltd., AIR 2003 (NOC) 7 (Del)

57

Derry v. Peek, (1889) 14 AC 337

42, 43

Deshpande v. Arvind Mills Ltd., MANU/MH/0080/1945 : AIR 1946 Bom 423

56

Devaraja v. Ram Krishnaiah, AIR 1952 Mys 109

26

Devilal v. Himatram, MANU/RH/0017/1973 : AIR 1973 Raj 39

66

Diggle v. Hige, (1877) 2 Ex D 422

59

Dugdale v. Lovring, (1875) LR 10 CP 196

92

Dularia Devi v. Janardan Singh, MANU/SC/0219/1990 : AIR 1990 SC 1173

47

Dulton v. Poole, (1677) 2 Lev 210

23

Dunlop Pneuatic Tyre Co. Ltd. v. Selfridge & Co. Ltd., 1915 AC 847

24

Dunlop v. Higgins, (1848) 1 HLC 381

14

Durga Piya v. Durga Pada, MANU/WB/0075/1927 : AIR 1928 Cal 204

98

Durga Prasad v. Baldeo, ILR (1880) 3 All 221

22, 30

 

E

E.H. Parakh v. King Emperor, AIR 1926 Oudh 202

119

East India Hotels Ltd. v. Syndicate Bank, 1992 Supp (2) SCC 29

157, 158

Eghert v. N.N.C. Bank, AIR 1918 PC 210

97

Entares Ltd. v. Mills Far East Corporation, (1955) 2 QB 327

15

Executive Committee of Vaishya Degree College, Shamli v. Lakshmi Narain, MANU/SC/0052/1979 : AIR 1976 SC 888

196

Express Newspapers (P) Ltd. v. Union of India, MANU/SC/0273/1985 : AIR 1986 SC 872

159

 

F

Fateh Singh v. Sanswal Singh, ILR (1878) All 751

50

Fazaluddin v. Panchamdas, AIR 1957

21

Felthouse v. Bindley, (1863) 7 LT 835

5, 11

Food Corporation of India v. New India Assurance Co. Ltd., AIR 1994 SC 1889

57

Frast v. Knight, (1872) LR 7 Exch 111

61

 

G

Ganesh Shet v. Dr. C.S.G.K. Shetty, MANU/SC/0383/1998 : (1998) 5 SCC 381

178

Ganeshmal v. Velaram, MANU/RH/0149/2000 : AIR 2000 Raj 76

159

Ganga Retreat & Towers Ltd. v. State of Rajasthan, MANU/SC/1072/2003 : (2003) 12 SCC 91

46

Gannmani Anasuya v. Parvatini Amrendra Chowdhary, MANU/SC/7694/2007 : AIR 2007 SC 2380

65

Gherulal Parekh v. Mahadeodas Maiya, MANU/SC/0024/1959 : AIR 1959 SC 781: (1959) 2 SCR (Supp) 406

51, 52

Goparaju Venkata Bharata Rao v. Nagula Ramakotayya, MANU/AP/0915/2001 : AIR 2001 AP 425

179

Gopimal Durga Das v. Jain Bank of India Ltd., Lahore, AIR 1918 Lah 269

129

Gujarat Bottling Co. Ltd. v. Coca Cola Company, MANU/SC/0472/1995 : AIR 1995 SC 2372

56

 

H

Haatmal Bhutoria v. Dominion of India, MANU/WB/0009/1961 : AIR 1961 Cal 54

109

Hadley v. Baxendale, (1854) 9 Exch 341

88

Harbhajan Lal v. Harcharan Lal, MANU/UP/0079/1925 : AIR 1925 All 539

8

Hargopal Agarwal v. State Bank of India, AIR 1956 Mad 211

97

Hariprasad Singh v. Kesho Prasad Singh, MANU/BH/0181/1924 : AIR 1925 Pat 68

140

Harnam Singh v. Purbi Devi, MANU/HP/0016/2000 : AIR 2000 HP 108

62

Hartley v. Hitchcock, (1816) 171 ER 512

117

Harvey v. Facie, 1893 AC 552

8

Hochester v. De La Tour, QB (1853) 2 E&B 678

64

Household Fire and Accidental Insurance Co. v. Grant, (1879) 4 Ex D 216

14

HUDA v. Babeswar Kahhar, AIR 2005 SC 1491

85

Hukumchand Insurance Co. Ltd. v. Bank of Baroda, MANU/KA/0042/1977 : AIR 1977 Kant 204

136

Hulas Kanwar v. Allahabad Bank, MANU/WB/0159/1958 : AIR 1958 Cal 644

124

Hungerford Investment Trust Ltd. v. Haridas Mandhra, AIR 1972 SC 1826

66, 185

Hutton v. Car Maintenance Co., (1915) 1 Ch 621

117

Hyde v. Wrench, (1840) 3 Beave 334

17

 

I

I.C.D.S. Ltd. v. Smithaben H. Patel, MANU/SC/0092/1999 : AIR 1999 SC 1036

76

Indian Navigation Co. v. Haryana State Industrial Development Corporation, AIR 2006 P&H 29

194

Industrial Finance Corporation of India Ltd. v. Cannanore Spinning and Weaving Mills Ltd.,

(2002) 5 SCC 54

103

Interior’s India v. Balmer Lawrie, AIR 2007 Del 16

95

 

J

J. Ramaraj v. Iliyaz Khan, AIR 2007 Kant 2031

148

Jagad Bandhu Chatterjee v. Nilima Rani, (1969) 3 SCC 455

79

Jagdish Chandra Prikha v. Punjab National Bank, AIR 1998 Del 266

110

Jagdish Singh v. Nather Singh, MANU/SC/0313/1992 : AIR 1992 SC 1604

179

Jagdishwar Reddy v. Manager, Andhra Bank, (1988) 1 Andh LT 605

119

Jagva Industries and Sales Co. Pvt. Ltd. v. Mst. Anis Fatima Begum, AIR 2007 (NOC) 81 (Cal)

151

Jaldu Venkata Subba Rao v. Asiatic Steam Navigation Co., ILR (1914) Mad 1 (FB)

162

Jammu and Kashmir Bank Ltd. v. Choudhary Prakash Chand, AIR 2006 J&K 11

102

Jamuna Das v. Ram Avtar, (1911) 9 Ind App 7

24

Jayabharthi Corporation v. SV P.N. SN Rajasekara Nadar, MANU/SC/0108/1992 : AIR 1992 SC 596

144

Johnson v. Pye, (1665) 1 Sid 258

34

Joseph Constantine Steamship Line Ltd. v. Imperial Smelting Corporation Ltd., 1942 AC 154

72

Jugal Kishore v. Chari & Co., MANU/UP/0155/1927 : AIR 1927 All 599

79

 

K

K.K. Verma v. Union of India, MANU/MH/0102/1954 : AIR 1954 Bom 358

159

K.S. Nagolambika (Smt.) v. Corporation Bank, MANU/KA/0498/2000 : AIR 2000 Kant 201

118

K.V.I.B. (W.B.) v. Sagare Baneerjee, (2003) 1 CC

73

Kailash Nath Agarwal v. Pradeshiya Industrial and Investment Corporation of U.P. Ltd.,

(2003) 4 SCC 305

96

Kaliaperumal v. Ulsalakshmi Achi, AIR 1938 Mad 42

109

Kaliappan v. Durai, AIR 1988 Mad 65

199

Kallappa and Lunda Ram v. Shivappa Aparaj, MANU/KA/0042/1995 : AIR 1995 Kant 238

196

Kalyankur Lime Works v. State of Bihar, MANU/SC/0039/1954 : AIR 1954 SC 165

168

Kanahiyalal v. Babu Ram, AIR 2000 SC 3507

198

Kapur Chand Godha v. Mir Nawab Himayatali Khan, MANU/SC/0030/1962 : AIR 1963 SC 250

79

Karan Singh v. Collector, Chattarapur, MANU/MP/0016/1980 : AIR 1980 MP 89

12

Kartar Singh v. Harjinder Singh, MANU/SC/0158/1990 : AIR 1990 SC 854

167

Kas Jamal v. Moolla Dawood Sons & Co., 1916 AC 175

88

Kavita Trahan v. Balsara Hygiene Products Ltd., AIR 1992 Del 103

109, 111

Kedarnath v. Gourie Mohammad, ILR (1886) 14 Cal 64

23

Kerala State Financial Enterprises Ltd. v. C.J. Thampi, MANU/KE/0440/2000 : AIR 2000 Ker 36

96

Keshavalal Lallubhai Patel v. Lalbhai Trikumlal Mills, MANU/SC/0031/1958 : AIR 1958 SC 512

79

Khan Gul v. Lakha Singh, AIR 1928 Lah 609: ILR (1928) 9 Lah 70 (FB)

34, 190

Khetrapal Amarnath v. Madhukar Pictures, MANU/MH/0088/1956 : AIR 1956 Bom 106

94

Khimji Kuverji v. Lalji Karamsi, AIR 1941 Bom 315

36

Khwaja Mohammed Khan v. Hussaini Begum, (1910) 37 IA 152

25

King v. Hoare, (1844) 13 M&W 494

65

Kiran Bala v. B.P. Srivastava, 1985

43

Kishori Prasad v. Secy. of State, MANU/WB/0187/1937 : AIR 1938 Cal 151

152

Kizhakkumpurath v. Thanikkuzhiyil, MANU/KE/0429/1998 : AIR 1998 Ker 244

162

Krell v. Henry, (1903) 2 KB 740

74

Krishna v. Ganapathi, AIR 1953 Mad 648

128

Krishnalal v. Promila Bala, MANU/WB/0065/1928 : AIR 1928 Cal 518

25

Kulkuram Kesharwari v. State of Madhya Pradesh, MANU/MP/0047/1986 : AIR 1986 MP 204

15

 

L

Lakhwinder Singh v. Paramjit Kaur, AIR 2004 P&H 6

34

Lakshmi Amma v. T. Narayan, MANU/SC/0355/1970 : AIR 1970 SC 1367

41

Lalman Shukla v. Gauri Dutt, (1913) 11 All LJ 489

5, 7

Lampleigh v. Brathwait, 1615 Hob 105

27

Lata Construction v. Dr. Rameshchandra Ramniklal Shah, MANU/SC/0741/1999 : AIR 2000 SC 380

78

Laxman v. Ganpat, 2 NCR 4

182

Leslie v. Sheill, (1914) 3 KB 607

35, 190

Life Insurance Corporation of India v. R. Vasireddy, AIR 1984 SC 1014

18

Lilley v. Doubleday, (1881) 7 QBD 510

142

Loon Karan v. John & Co., MANU/UP/0102/1967 : AIR 1967 All 308

128

 

M

M. Mohamad Aslam v. CNA Gowthaman, MANU/TN/0812/2003 : AIR 2003 Mad 248

187

M. Sakuntala Devi v. V. Sakuntala, MANU/AP/0160/1978 : AIR 1978 AP 337

186

M.C. Chacko v. State Bank of Travancore, MANU/SC/0008/1969 : (1969) 2 SCC 343

25

M.P Mathur v. D.T.C., MANU/SC/8606/2006 : AIR 2007 SC 414

194

M.S. Anirudhan v. Thomco’s Bank, MANU/SC/0042/1962 : AIR 1963 SC 746

99

M.S. Madhusoudhanan v. Kerala Kaumadi Pvt. Ltd., AIR 2004 SC 909

199

Madhub Chander v. Raj Coomar Dass, (1874) 14 BLR 76

54

Mafatlal Industries Ltd. v. Union of India, MANU/SC/1203/1997 : (1997) 5 SCC 536

85

Mahabir Prasad Jain v. Ganga Singh, MANU/SC/0638/1999 : AIR 1999 SC 3873

159

Maharashtra Electricity Board, Bombay v. Official Liquidator, High Court, Ernakulam,

AIR 1982 SC 1497

100

Mahendra Pratap Singh v. Padam Kumar Devi, AIR 1993 All 182

129

Mahmoud and Ispahani (in re:), (1921) 2 KB 716

49

Male Venkateshwarulu v. S.B.I., AIR 2006 AP 508

99

Maniklal Mukherjee v. Commissioner of Sanchaita Investment Calcutta, AIR 1993 SC 1571

174

Mannu Singh v. Umadat Pandey, (1890) ILR 12 All 523

40

Manohar Koyal v. Thakurdas Naskar, (1888) 15 Cal 319

78

Margaret Lalita v. Indo. Commercial Bank Ltd., MANU/SC/0292/1978 : AIR 1979 SC 102

97

Maria Colaco v. Alba Flore Herminda D’Souza, MANU/SC/7170/2008 : AIR 2008 SC 1965

199

McPherson v. Appana, MANU/SC/0004/1951 : AIR 1951 SC 184

9

Merchantile Bank of India Ltd. v. Rochaldar Gidumal & Co., AIR 1926 Sind 226

118

Metropolitan Water Board v. Dick Kerr & Co. Ltd., (1918) AC 119

74

Mir Sarwajan v. Fakhruddin Mohd. Chowdhury, (1912) 39 Cal 232 (PC)

33

Mohammad v. Pushpalatha, MANU/SC/7855/2008 : (2008) 8 SCC 335: AIR 2009 SC 479

68

Mohindranath v. Kali Prasad, MANU/WB/0082/1929 : AIR 1930 Cal 265

141

Mohit Kumar Saha v. New India Assurance Co. Ltd., MANU/WB/0023/1997 : AIR 1997 Cal 179

93

Mohori Bibi v. Dharmodas Ghose, (1903) 30 IA 114

32, 34

Moses v. MacFerlan, (1760) 2 Burr 1005

82

Motilal Chanoalal Vaish v. Golden Tobacco Co., MANU/MP/0092/1957 : AIR 1957 MP 223

127

Motilal Hirabhai v. Bai Mani, AIR 1925 PC 8

114

Mukesh Kumar v. Col. Harbans Waratch, (1999) 2 SCC 380

172

Mulamchand v. State of Madhya Pradesh, MANU/SC/0009/1968 : AIR 1968 SC 1218

85, 136

Municipal Corporation, Chandigarh v. Shantikunj Investment Pvt. Ltd., AIR 2006 SC 1270

81, 155

Munshilal Hariom Raj Nands (Firm) v. Bankey Lal Hari Lal, MANU/UP/0107/1973 : AIR 1973 All 302

142

 

N

Nandlal Thanvi v. LR of Goswami Brij Bhushan, (2004) ICC 103

149

Narayana Ayyangar v. K.V. Ambalam, (1927) ILR 50 Mad 696

59

Nash v. Inman, (1908) 2 KB 1

37, 83

National Insurance Company Ltd. v. Seema Malhotra, MANU/SC/0112/2001 : AIR 2001 SC 1197

80

National Shipping Co. of Saudi Arabia v. Sentrans Industries Ltd., (2004) 2 Bom CR 1

145

Netyam Venkataramma v. Mahankali Narasimhan, MANU/AP/0045/1994 : AIR 1994 AP 244

51

New India Assurance Co. Ltd. v. Lakka Vijya Gopala Reddy, AIR 2003 AP 465

121

New India Assurance Co. Ltd. v. State Trading Corpn of India, AIR 2007 Guj 517

93

New India Rubber Works (P) Ltd. v. Oriental Fire & General Insurance Co., (1969) 1 Comp LJ 153 (Cal)

183

Nutan Kumar v. IInd Additional District Judge, Banda, MANU/UP/0052/1994 : AIR 1994 All 298

49

 

O

Om Shankar Biyani v. Board of Trustees, Port of Calcutta, (2002) 3 SCC 168

118

 

P

P.C. Varghese v. Devaki Amma Balambika Devi, MANU/SC/1085/2005 : AIR 2006 SC 145

180

Pannalal Jankidas v. Mohanlal, (1950) 1 SCR 979: MANU/SC/0014/1950 : AIR 1951 SC 144

88, 144

Parasullah Malik v. Chandrakanta Das, 39 Ind Cas 177

55

Patel Roadways v. Prasad Trading Company, MANU/SC/0280/1992 : AIR 1992 SC 1514

57

Pearce v. Brooks, (1866) LR 1 EX 213

49

Periyamanna Marakkaya v. Banians and Co., MANU/TN/0399/1925 : AIR 1926 Mad 544

106

Pharmaceuetical Society of Great Britain v. Boots Cash Chemists (Southern) Ltd., (1952) 2 QB 795

5, 9

Powell v. Lee, (1908) 90 LT 234

11, 12

Prabha Manufacturing Industrial Co-operative Society v. Banwari Lal, AIR 1989 SC 1101

157

Praful Kumar Mohanty v. Regional Manager of Oriental Insurance Co. Ltd., (1997) AIHC 2822

94

Pratap Chand v. Firm Kotrike, MANU/SC/0028/1974 : AIR 1975 SC 1223

149

Prem Raj v. D.L.F. Housing and Construction (Private) Ltd., AIR 1968 SC 1355

185

Prem Singh v. Birbal, MANU/SC/8139/2006 : (2006) 5 SCC 353

189

Premji Rataney Shah v. Union of India, MANU/SC/0819/1994 : (1994) 5 SCC 547

201

Prithvichand Ramchand Sablok v. S.Y. Shinde, MANU/SC/0301/1993 : AIR 1993 SC 1929

89

Progreesive Construction Ltd. v. Bharat Hydro Power Corp. Ltd., AIR 1996 Del 92

15

Pundi Goudarajan v. Subas Chandra Sahu, AIR 2008 NOC

70

Punjab National Bank v. Sri Vikram Cotton Mills, MANU/SC/0032/1969 : AIR 1970 SC 1973

95

Purshottam Das v. Batala Municipal Corporation, AIR 1949 EP

74

Purshottam Das v. Union of India, MANU/UP/0171/1967 : AIR 1967 All 549

126

Pushparani S. Sundaram v. Pauline Manomani James, MANU/SC/2493/2000 : (2002) 9 SCC 582

174

Pyare Mohan v. Smt. Narayani, MANU/RH/0007/1972 : AIR 1972 Raj 25

51

Pym v. Compbell, (1856) 6 E&B 370

61

 

Q

Quadricon Pvt Ltd. v. Bajrang Alloys Ltd., MANU/MH/1379/2007 : AIR 2008 Bom 88

16

 

R

R. v. Viscount Hertford, (1681) Shower 172

111

R.D. Saxena v. Balram Prasad Sharma, AIR 2000 SC 2912

120

R.K. Dewan v. State of Uttar Pradesh, MANU/UP/1350/2004 : AIR 2005 All 202

97

R.K. Mohammed Abidullah v. Haji C. Abul Wahab, MANU/SC/0433/2000 : AIR 2001 SC 1658

176

Raghava Charior v. Srinivasa, (1916) 40 Mad 308

36

Rajasara Ramjibhai Dahyabhai v. Jani Narotamdas Lallubhai, AIR 1986 SC 1912

169

Rajat Kumar Rath v. Government of India, MANU/OR/0010/2000 : AIR 2000 Ori 32

49

Rajendra Kumar Verma v. State of Madhya Pradesh, MANU/MP/0038/1972 : AIR 1972 MP 131

10

Rajlukhy Debee v. Bhootnath Mookerjee, (1900) 4 Cal WN 488

29

Rakesh Kumar Dinesh Kumar v. U.G. Hotels & Resorts Ltd., AIR 2001 HP 135

13

Rakha Singh v. Babu Singh, AIR 2002 P&H 270

173

Ram Gulam v. State of Uttar Pradesh, MANU/UP/0079/1950 : AIR 1950 All 206

109

Ram Karan v. Govind Lal, MANU/RH/0222/1999 : AIR 1999 Raj 167

166

Ram Kishun v. Jamuna Prasad, (1951) 6 DLR 22 (Pat)

196

Ram Sagar Singh v. Yogender Narain Pd. Singh, AIR 1975 SC 239

103

Ram Sewak v. Ram Charan, MANU/UP/0260/1982 : AIR 1982 All 177

50

Ram Swaroop v. Bansi Mandar, ILR (1915) 42 Cal 742

51

Raman Kutty Guptan v. Avara, MANU/SC/1564/1994 : AIR 1994 SC 1699

186

Ramji Dayawala & Sons (P) Ltd. v. Import, Invest, MANU/SC/0502/1980 : AIR 1981 SC 2085

13

Ramji Rai v. Jagdish Mallah, MANU/SC/8755/2006 : AIR 2007 SC 900

199

Ranaumanath Bakhsh Singh v. Jang Bahadur, MANU/PR/0046/1938 : AIR 1938 PC 245

26

Ranganayakamna v. Alwar Setti, ILR (1889) 13 Mad 214

39

Rao Rani v. Gulab Rani, AIR 1942 All 351

54

Rash Behary Shaha v. Nirttya Gopal Nundy, (1906) 33 Cal 477

64

Rashmeet Kaur Kohli v. C.B.S.E., AIR 2007 Del 46

194

Reeves v. Copper, (1933) Bing NC 136

121

Renusagar Power Co. Ltd. v. General Electric Co., MANU/SC/0001/1984 : (1984) 4 SCC 679: AIR 1985 SC 1156

52

Richardson v. Meleish, (1824) 2 Bing 229

51

Roberts v. Gray, (1913) 1 KB 520

36

Robinson v. Davison, (1871) LR 6 Exch 269

74

Robinson v. Mollet, (1874) LR 7 HL 802

131

Roopchand Chaudhari v. Ranjit Kumar

186

 

S

S. Madaswamy v. A.M. Arjuna Raja, MANU/TN/0443/2000 : AIR 2000 Mad 465

193

S. Narayana Rao v. R. Narsinga Rao, MANU/KA/0003/1995 : AIR 1995 Kant 11

200

S.B. Frazer & Co. v. Bombay Ice Manufacturing Co., (1904) 29 ILR Bom 107

56

S.R.M.S.T. Narayan Chettiar v. Kaleswaran Mills Ltd., MANU/TN/0211/1952 : AIR 1952 Mad 515

140

Sales-tax Officers v. Kanhaiya Lal, MANU/SC/0129/1958 : AIR 1959 SC 135

47

Sapna Ganglani v. R.S. Enterprises, MANU/KA/0281/2008 : AIR 2008 Kant 178

16

Saraswathi Ammal v. Viveka Primary School, MANU/TN/0737/2001 : AIR 2001 Mad 417

198

Sardar Singh v. Krishna Devi, MANU/SC/0102/1995 : AIR 1995 SC 491

168, 177

Satish Chandra Jain v. National Small Industries Corpn. Ltd., AIR 2003 SC 623

99

Satyabrata Ghose v. Mugneeram Bangur & Co., MANU/SC/0139/1954 : AIR 1954 SC 44

73, 75

Scarfe v. Morgan, (1838) 47 M&W 270

117

Secretary of State v. G.T. Sarin & Co., ILR 11 Lah 375

84

Secy of State for India v. Fernandes, (1907) 30 Mad 375

84

Seth Kanhaiyalal v. National Bank of India, MANU/PR/0004/1923 : AIR 1923 PC 114

85

Sharadin v. Gokulchand, AIR 1931 Lah 526

125

Shaw & Co. v. Symmons & Sons, (1917) 1 KB 799

114

Shefield Corpn. v. Barclays, 1905 AC 392

92

Sheikh Ismail v. Amir Bibi, (1902) 4 Bom LR 146

41

Shephard v. Cartwright, (1951) 1 Ch 728

129

Shree Jaya Mahal Co-operative Housing Society v. Zenith Chemical Works Pvt. Ltd.,AIR 1991 Bom 211

19

Shri Krishan v. Kurukshetra University, MANU/SC/0061/1975 : AIR 1976 SC 376

43

Shyam Biri Works Pvt. Ltd. v. U.P. Forest Corporation, AIR 1990 SC 205

75

Sinclair v. Brougham, 1914 AC 398

82

Sita Ram v. Radha Bai, MANU/SC/0012/1967 : AIR 1968 SC 534

50

Sivam K. Jain v. Ram Mahajan, MANU/SC/7448/2008 : AIR 2008 SC 2101

159

Somaiya Organics (India) Ltd. v. State of Uttar Pradesh, MANU/SC/0268/2001 : AIR 2001 SC 1723

85

Somnath v. Raju , MANU/SC/0399/1969 : AIR 1970 SC 846

158

South Australian Insurance Co. v. Randell, (1869) 3 PC 101

110

Southern Roadways Ltd. v. S.M. Krishnan, (1989) 2 SCC 603: AIR 1990 SC 673

139, 147

Srikakulam Subramanyam v. Kurra Sabha Rao, (1949) 75 IA 115

33

Standard Chartered Bank v. Andhra Bank Financial Services Ltd., (2006) 6 SCC 94

160

Standard Chartered Bank v. Custodian, AIR 2000 SC 1488

114

State Bank of India v. Deepak Malviya, AIR 1993 All 165

119

State Bank of India v. Gemini Industries, (2001) 3 Guj CD 1885

97

State Bank of India v. Mula Sahakari Karkhana Ltd., MANU/SC/3353/2006 : AIR 2007 SC 2361

93

State Bank of India v. Neela Ashok Naik, MANU/MH/0236/2000 : AIR 2000 Bom 151

123

State Bank of Indore v. National Textile Corporation, (2004) 4 MP LJ 214

143

State Bank of Mysore (Branch Manager) v. K. Amarnath, (2003) 2 Kant LJ 31

123

State Bank of Patiala v. Ramesh Chandra Kanoji, MANU/SC/0157/2004 : AIR 2004 SC 2016

9

State of Andhra Pradesh v. T. Suryachandra Rao, MANU/SC/0431/2005 : AIR 2005 SC 3110

42

State of Gujarat v. Biharilal, MANU/SC/0192/1999 : AIR 1999 SC 1999

160

State of Madhya Pradesh v. Kaluram, MANU/SC/0068/1966 : AIR 1967 SC 1105

104

State of Madras v. Saifuddein Abdul Hussain, MANU/TN/0051/1963 : AIR 1963 Mad 140

137

State of Maharashtra v. Saifuddin Mujjaffarli Saifi, MANU/MH/0008/1994 : AIR 1994 Bom 48

5

State of Rajasthan v. Bundi Electric Supply Co. Ltd., MANU/RH/0007/1970 : AIR 1970 Raj 36

55

State of Tripura v. Bhowmik & Co., AIR 2004 Gau 21

8

State of Uttar Pradesh v. Murari Lal, MANU/SC/0028/1971 : (1971) 2 SCC 449

137

State of West Bengal v. S.K. Mondal, MANU/SC/0114/1961 : AIR 1962 SC 779

84

State Warehousing Corporation (Executive Committee) v. Chandra Kiran Tyagi,AIR 1970 SC 1244

171

Stevenson, Jaques & Co. v. Mclean, (1880) 5 QBD 346

18

Subhas Kumar Manwani v. State of Madhya Pradesh, MANU/MP/0029/2000 : AIR 2000 MP 109

59

Subhash Chandra Das v. Ganga Prasad, MANU/SC/0069/1966 : AIR 1967 SC 878

41

Sukhjeet Singh v. Sirajunnisa, MANU/MP/0101/2000 : AIR 2001 MP 59

159

Suman Mahajan (Smt.) v. Kusum Sandhu, AIR 1999 Del 314

193

Summon Singh v. N.C. Bank of New York, AIR 1952 Punj 172

134

Sundaraja v. Lakshiammal, (1914) 38 Mad 788

26

Suneel Kumar Gupta v. Punjab & Sind Bank, AIR 2006 Uttra 26

121

Sunil Kumar v. Ram Prakash, MANU/SC/0521/1988 : AIR 1988 SC 576

198

Suraj Besan & Rice Mills v. Food Corporation of India, AIR 1988 Del 224

18

Surya Investment Co. v. State Trading Corporation of India, AIR 1987 Cal 46

113

Suryanarayan Murthi v. P. Krishna Murthy, AIR 1957 Ori 125

54

Syed Dastagir v. T.R. Gopalkrishna Shetty, MANU/SC/0471/1999 : AIR 1999 SC 3029

173

Syndicate Bank v. Devendra Karkera, AIR 1994 Kant 1

119

Syndicate Bank v. Mahalaxmi Ginning Factory, MANU/KA/0279/2004 : AIR 2005 Kant 5

123

Syndicate Bank v. R. Veeranna, MANU/SC/1193/2002 : (2003) 2 SCC 15

62

Syndicate Bank v. Vijay Kumar, MANU/SC/0196/1992 : AIR 1992 SC 1066

95, 116, 118

 

T

T. Prasad v. P.D. Punnoose, MANU/KE/0032/1995 : AIR 1995 Ker 157

200

T. Raju Setty v. Bank of Baroda, MANU/KA/0013/1992 : AIR 1992 Kant 108

102

T.C. Mathai v. District and Sessions Judge, MANU/SC/0224/1999 : AIR 1999 SC 1385

128

T.M. Balkrishna Mudaliar v. M. Satyanarayan Rao, MANU/SC/0424/1993 : AIR 1993 SC 2449

172

T.N. Tea Plantation Corporation Ltd. (Chairman-cum M.D.) v. Sriniwasa Timbers,AIR 1999 Mad 111

18

Tarsem Singh v. Sukhminder Singh, MANU/SC/0158/1998 : (1998) 3 SCC 471: AIR 1998 SC 1400

2, 80, 46

Taylor v. Coldwell, (1863) 3 B&S 826 (QB)

73

Technocom v. Railway Board, AIR 2009 Pat 15

17

Trimbak Shankar Tidke and Co. v. Tivrani Shankar Tidke, MANU/MH/0266/1985 : AIR 1985 Bom 128

173

Tropical Insurance Co. Ltd. v. Zenith Life Insurance Co. Ltd., AIR 1941 Lah 68

92

Tulk v. Moxhay, (1849) 41 ER 1143

26

Turner v. Goldsmith, 1 QB 544

146

Tweddle v. Atkinson, 123 ER 762: 1 B&S 23

23

 

U

Union of India v. Amar Singh, (1960) 2 SCR 75: MANU/SC/0004/1959 : AIR 1960 SC 233

84, 111, 114

Union of India v. Chinoy Chablani & Company, MANU/WB/0089/1982 : AIR 1982 Cal 365

151

Union of India v. Mohd. Nizam, MANU/SC/0588/1979 : AIR 1980 SC 431

134

Union of India v. Raj Industries, AIR 2000 SC 3500

85

Union of India v. SAIL, MANU/OR/0021/1997 : AIR 1997 Ori 77

85

Union of India v. Uttam Singh Duggal and Co. (Pvt) Ltd., AIR 1972 Del 110

18

United Commercial Bank Ltd. v. Okara Grain Buyers Syndicate Ltd., AIR 1968 SC 1115

105

United Commercial Bank v. Bank of India, MANU/SC/0003/1981 : AIR 1981 SC 1426

93

Upton Rural District Council v. Powell, (1924) 1 All ER 220

5

Ushadevi v. Bhagwan Das, MANU/MP/0077/1967 : AIR 1967 MP 250

101

 

V

V. Rajeshwari v. T.C. Saravanabava, MANU/SC/1057/2003 : (2004) 1 SCC 551

158

V.P. Desa v. Union of India, MANU/MP/0111/1958 : AIR 1958 MP 297

60

V.R. Subramanyam v. B. Thayappa, (1961) 3 SCR 663

84

V.X. Joseph v. Pasupati, MANU/TN/0028/1994 : AIR 1994 Mad 193

172

Vairavan v. K.S. Vaidyanandam, MANU/TN/0069/1996 : AIR 1996 Mad 353

70

Vatsala Shankar Bansale v. Shambhaji Nanasabeh Khandore, MANU/MH/0708/2002 : AIR 2003 Bom 57

186

Venkatachinnaya v. Venkataramaya, ILR (1881) 4 Mad 137

24

Vijaya Minerals Pvt. Ltd. v. Bikash Deb, MANU/WB/0008/1996 : AIR 1996 Cal 67

28

Visalakshi Ammal v. Coimbatore Janopakara Nidhi Ltd., MANU/TN/0275/1941 : AIR 1942 Mad 299

125

Vttzen v. Nicolls, (1894) 1 QB 92

109

 

W

Wajid Khan v. Raja Ewaz Ali Khan, 1891 LR 18 Ind App 144

41

Wallington v. Townsend, (1939) 2 All ER 225

182

Weeks v. Tybald, (1605) 75 ER 982

7

West Bengal Electricity Board v. Patel Engg Co. Ltd., AIR 2001 SC 683

63

White v. Bluett, (1853) 23 LJ Ex 36

28

With v. O’Flanagan, (1936) Ch 575

43

 

Y

Yeshwant v. Jagdish, AIR 1968 SC 620

158

 

Z

Zaheer Khan v. Percept D’Mark (India) Pvt. Ltd., MANU/MH/1576/2003 : AIR 2004 Bom 362

55

Zoroastrian Co-operative Housing Society Ltd. v. District Registrar Co-operative Societies (Urban), MANU/SC/0290/2005 : AIR 2005 SC 2306

52

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